COURT ARCHIVE

Madhya Pradesh High Court judgments, 1996

963 judgments · page 10 of 49

High Courts19 Sept 1996Allowed

High Court of Madhya Pradesh and Another Vs Anand Mohan Agarwal and Another

Madhya Pradesh High Court · (1997) 1 JLJ 304 : (1997) 2 MPLJ 63

Madhya Pradesh Government Servants (Temporary and Quasi Permanent Service) Rules, 1960 — Rule 12, 2, 3, 3A

High Courts19 Sept 1996Dismissed

Ishaque @ Totaliya Vs State of M.P.

Madhya Pradesh High Court · (1997) CriLJ 3451 : (1996) ILR (MP) 480 : (1998) 1 MPLJ 30

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 326

High Courts19 Sept 1996Dismissed

Commissioner of Wealth Tax Vs Kanhaiyalal Thavarji

Madhya Pradesh High Court · (1997) 94 TAXMAN 1

Wealth Tax Act, 1957 — Section 18(l)(a), 27(1), 27(3), 35

High Courts19 Sept 1996

Commissioner of Income Tax Vs Bhagirath and Bros.

Madhya Pradesh High Court · (1997) 95 TAXMAN 527

Income Tax Act, 1961 — Section 256(1), 256(2)

High Courts18 Sept 1996Dismissed

Life Insurance Corporation of India Vs Smt. Prakash Kaur and Others

Madhya Pradesh High Court · (1997) 1 MPLJ 203

Civil Procedure Code, 1908 (CPC) — Section 34Insurance Act, 1938 — Section 45

High Courts18 Sept 1996

Commissioner of Income Tax Vs Triveniprasad Pannalal

Madhya Pradesh High Court · (1997) 142 CTR 562 : (1997) 228 ITR 680 : (1997) 94 TAXMAN 381

Income Tax Act, 1961 — Section 40A(3)

High Courts18 Sept 1996Partly Allowed

Food Corporation of India, Bhopal and Others Vs Babulal Agarwal, Bhopal

Madhya Pradesh High Court · AIR 1998 MP 23 : (1996) ILR (MP) 423

Contract Act, 1872 — Section 73Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 17(1)

High Courts18 Sept 1996

Commissioner of Income Tax Vs Sharadaprasad Motilal and Brothers

Madhya Pradesh High Court · (1998) 229 ITR 647

Income Tax Act, 1961 — Section 256(2)

High Courts18 Sept 1996

Ramachandra Rao and Another Vs Smt. Taradevi and Others

Madhya Pradesh High Court · AIR 1997 MP 131

Madhya Bharat Land Utilisation Act, 1950 — Section 4

High Courts18 Sept 1996

Commissioner of Income Tax Vs Trilokchand Swaroop Chand

Madhya Pradesh High Court · (1998) 98 TAXMAN 82

Income Tax Act, 1961 — Section 143, 143(3), 143(a), 147(a), 148

High Courts18 Sept 1996

COMMISSIONER OF Income Tax Vs SHRI SHARADA PRASAD MOTILAL and BROS.

Madhya Pradesh High Court · (1997) 141 CTR 590

Income Tax Act, 1961 — Section 148, 256

High Courts17 Sept 1996Dismissed

Ramnath and Another Vs Mst. Bhagan Bai and Others

Madhya Pradesh High Court · (1997) 2 JLJ 238

Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 10, 13, 18, 3, 4Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharkon Ko Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Rules — Rule 1(2), 3

High Courts17 Sept 1996Allowed

Shafiq Vs Pramod Kumar Bhatia and Others

Madhya Pradesh High Court · (1998) ACJ 563 : AIR 1997 MP 142 : (1996) ILR (MP) 416

Motor Vehicles Act, 1988 — Section 168

High Courts17 Sept 1996Allowed

Amar Nath Pandey Vs The Hindustan Steelworks Construction Ltd.

Madhya Pradesh High Court · (1997) 2 MPJR 21

Constitution of India, 1950 — Article 14, 16

High Courts17 Sept 1996Allowed

Amarnath Pandey Vs Hindustan Steel Works Construction Limited and Another

Madhya Pradesh High Court · (1997) 1 MPLJ 350

Hindustan Steel Works Construction Limited (H.S.C.L.) Service Rules — Rule 9

High Courts17 Sept 1996Allowed

Anil Kumar Vs Raj Kumar and Others

Madhya Pradesh High Court · (1997) 2 JLJ 51 : (1997) 2 MPLJ 573

High Courts13 Sept 1996

National Insurance Vs Bishan Singh

Madhya Pradesh High Court · (1998) 3 LLJ 1110

Workmens Compensation Act, 1923 — Section 30

High Courts13 Sept 1996Allowed

Vijay Kumar Bansal and Another Vs Canra Bank and Others

Madhya Pradesh High Court · (1997) 2 JLJ 349

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 8Partnership Act, 1932 — Section 30, 31(2)

High Courts13 Sept 1996Allowed

Asharam Vs Munshilal Kushwah and Others

Madhya Pradesh High Court · (1997) 2 MPLJ 279

Madhya Pradesh Municipalities Act, 1961 — Section 35

High Courts12 Sept 1996

Commissioner of Wealth-tax Vs H.S. Shrivastava

Madhya Pradesh High Court · (1997) 138 CTR 191 : (1997) 227 ITR 309 : (1997) 93 TAXMAN 264