High Courts09 Sept 1996Allowed
Bani Ram Sahu Vs Beer Singh
Madhya Pradesh High Court · (1997) 2 MPJR 126
Motor Vehicles Act, 1988 — Section 140, 140(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1996
963 judgments · page 12 of 49
High Courts07 Sept 1996
BALCHAND MALAIYA and Others Vs UNION OF INDIA and Others
Madhya Pradesh High Court · (1997) 142 CTR 74
Civil Procedure Code, 1908 (CPC) — Section 80Income Tax Act, 1961 — Section 226, 293
High Courts06 Sept 1996Allowed
Lakhan Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 1 JLJ 207
Constitution of India, 1950 — Article 22, 22(5)National Security Act, 1980 — Section 13, 14, 3(2), 3(5), 8
High Courts06 Sept 1996
Uma Shankar Pandey Vs Rajendra Singh Hardarshan Singh and Others
Madhya Pradesh High Court · (1998) 1 ACC 9
High Courts06 Sept 1996Allowed
Ragho Singh Vs State of M.P.
Madhya Pradesh High Court · (1997) CriLJ 2804 : (1996) ILR (MP) 453
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts06 Sept 1996Dismissed
State of Madhya Pradesh Vs Bhura alias Kamal and Others
Madhya Pradesh High Court · (1997) CriLJ 2815 : (1997) 2 MPLJ 98 : (1997) 3 RCR(Criminal) 660
Criminal Procedure Code, 1973 (CrPC) — Section 378(3), 382Evidence Act, 1872 — Section 74, 76
High Courts04 Sept 1996Dismissed
Kheekbai Vs Chamru Ram Yadav
Madhya Pradesh High Court · (1997) 2 MPJR 224
Succession Act, 1925 — Section 372, 384
High Courts04 Sept 1996
COMMISSIONER OF INCOME TAX Vs PURUSHOTTAMDAS SHORIBHAI and CO.
Madhya Pradesh High Court · (1997) 141 CTR 532
Income Tax Act, 1961 — Section 23, 256, 57, 70, 71
High Courts04 Sept 1996Dismissed
Union of India (UOI) and Others Vs Ramji Lal and Another
Madhya Pradesh High Court · (1996) 09 MP CK 0089
Constitution of India, 1950 — Article 41Penal Code, 1860 (IPC) — Section 304A
High Courts04 Sept 1996Dismissed
M.P. Rajya Bhumi Vikas Nigam Vs Sita Charan Banwari and Another
Madhya Pradesh High Court · (1997) 1 JLJ 184 : (1999) 1 MPLJ 344
Constitution of India, 1950 — Article 226Madhya Pradesh Rajya Bhumi Vikas Nigam Adhiniyam, 1976 — Section 11(1), 17, 7
High Courts04 Sept 1996
Commissioner of Income Tax Vs Gupta Bandhu
Madhya Pradesh High Court · (1997) 137 CTR 659 : (1998) 229 ITR 731
Income Tax Act, 1961 — Section 184, 184(7)Madhya Pradesh Excise Act, 1915 — Section 62
High Courts04 Sept 1996
Commissioner of Income Tax Vs Purushottamdas Dhoribhai and Co.
Madhya Pradesh High Court · (1997) 226 ITR 579 : (1997) 92 TAXMAN 469
Income Tax Act, 1961 — Section 56, 71
High Courts04 Sept 1996Dismissed
Kheekbai Yadav Vs Chamru Ram Yadav and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 212
Madhya Pradesh General Provident Fund Rules, 1955 — Rule 8Provident Funds Act, 1925 — Section 5(1), 5(2)Succession Act, 1925 — Section 372
High Courts04 Sept 1996Dismissed
Hindustan Antibiotics Ltd. and Another Vs Kohli Medical Stores and Another
Madhya Pradesh High Court · (1997) 1 MPLJ 302
Civil Procedure Code, 1908 (CPC) — Section 20, 34
High Courts03 Sept 1996
SUKHLAL BHANWARLAL (HUF) Vs COMMISSIONER OF Income Tax.
Madhya Pradesh High Court · (1997) 142 CTR 45
Income Tax Act, 1961 — Section 143, 147, 148, 254, 256
High Courts03 Sept 1996Dismissed
Kheekbai and Others Vs Chamru Ram Yadav and Others
Madhya Pradesh High Court · (1996) 2 DMC 698
Hindu Succession Act, 1956 — Section 15(1)Provident Funds Act, 1925 — Section 5(1)(2)Succession Act, 1925 — Section 372, 384
High Courts03 Sept 1996Dismissed
Puran Prasad Sharma Vs Rajesh and Others
Madhya Pradesh High Court · (1998) 1 MPJR 333 : (1997) 2 MPLJ 419
Hindu Succession Act, 1956 — Section 8Succession Act, 1925 — Section 372
High Courts03 Sept 1996Dismissed
Mahavir Construction Company Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) JLJ 312 : (1998) 1 MPLJ 69
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 115Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 12, 19, 7
High Courts03 Sept 1996Dismissed
Vaidyanath Singh Vs Gulabkali and Others
Madhya Pradesh High Court · (1997) 1 ACC 281
Motor Vehicles Act, 1988 — Section 173
High Courts02 Sept 1996Dismissed
Laxmanrao Narayanrao Chauhan Vs Smt. Vidhya Chauhan
Madhya Pradesh High Court · (1997) 1 MPLJ 214
Hindu Marriage Act, 1955 — Section 13