High Courts02 Sept 1996Dismissed
Laxman Rao Vs Vidya Chouhan
Madhya Pradesh High Court · (1996) 2 DMC 521
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1996
963 judgments · page 13 of 49
High Courts02 Sept 1996
Sukhlal Bhanwarlal (HUF) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 226 ITR 513
Income Tax Act, 1961 — Section 143(3), 147, 254(2), 256(1), 256(2)
High Courts02 Sept 1996
Balchand Malaiya and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1998) 231 ITR 274
Income Tax Act, 1961 — Section 226(3), 293
High Courts02 Sept 1996Allowed
Sheikh Akbar and Another Vs Sameer Kumar Paul and Another
Madhya Pradesh High Court · (1997) 2 MPLJ 27
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 35
High Courts01 Sept 1996Dismissed
Dulichand Gulzari Lal Jain Vs Union of India
Madhya Pradesh High Court · (1997) 90 TAXMAN 337
Banking Regulation Act, 1949 — Section 51Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts31 Aug 1996Dismissed
Madhya Pradesh Financial Corporation Vs Anoop Industries and Another
Madhya Pradesh High Court · (2000) 102 CompCas 309
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 2State Financial Corporations Act, 1951 — Section 32(6)
High Courts30 Aug 1996
Vimal Chand Vs Nirmal Chandra
Madhya Pradesh High Court · (1997) 1 MPLJ 412
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)Transfer of Property Act, 1882 — Section 58, 83
High Courts30 Aug 1996Dismissed
Arvind Kumar Sahu Vs Smt. Ushakiran and Others
Madhya Pradesh High Court · (1997) 2 JLJ 138
Court Fees Act, 1870 — Section 7
High Courts29 Aug 1996Allowed
Saventi Bai and Another Vs Jagannath
Madhya Pradesh High Court · (1997) 1 DMC 235
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts29 Aug 1996Allowed
Deochand Vs Birikhdas
Madhya Pradesh High Court · (1997) 2 MPJR 169
Transfer of Property Act, 1882 — Section 43
High Courts27 Aug 1996Dismissed
Mehtab Singh Vs Manju
Madhya Pradesh High Court · (1997) 1 MPJR 252
Court Fees Act, 1870 — Section 17(3), 7(iv), 7(iv)(c), 7(iv)(d)Hindu Minority and Guardianship Act, 1956 — Section 3(2), 8Suits Valuation Act, 1887 — Section 8
High Courts27 Aug 1996
Atul Kumar Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 MPJR 167
Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982 — Section 39
High Courts27 Aug 1996
COMMISSIONER OF INCOME TAX Vs DIGVIJAY TRADERS.
Madhya Pradesh High Court · (1996) 136 CTR 166
Income Tax Act, 1961 — Section 132, 185, 186, 256
High Courts27 Aug 1996
J.P. Tobacco Products Pvt. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 140 CTR 329 : (1998) 229 ITR 123
Income Tax Act, 1961 — Section 80HH, 80HH(9), 80I, 80J
High Courts27 Aug 1996Allowed
Bala Prasad and Another Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1997 MP 218 : (1997) 1 JLJ 138 : (1997) 2 MPLJ 636
Stamp Act, 1899 — Section 47A, 47A(1)
High Courts27 Aug 1996
K.P. Gupta (HUF) Vs Commissioner of Income Tax/Wealth-tax
Madhya Pradesh High Court · (2003) 184 CTR 373 : (1998) 233 ITR 456
High Courts27 Aug 1996Allowed
Smt. Rasna Vs Arun
Madhya Pradesh High Court · (1997) 1 DMC 580
Hindu Marriage Act, 1955 — Section 13(1)
High Courts27 Aug 1996
Commissioner of Income Tax Vs Kohinoor Paper Products
Madhya Pradesh High Court · (1997) 226 ITR 220 : (1997) 92 TAXMAN 316
Income Tax Act, 1961 — Section 28, 37(1)
High Courts27 Aug 1996Allowed
Bala Prasad Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1997) 1 MPJR 401
Stamp Act, 1899 — Section 47A, 75
High Courts27 Aug 1996
Commissioner of Income Tax Vs Malwa Vanaspati and Chemicals Co. Ltd.
Madhya Pradesh High Court · (1997) 226 ITR 253 : (1997) 92 TAXMAN 262
Income Tax Act, 1961 — Section 256, 36(1)