High Courts31 Aug 1990
Bhoopat Singh and Another Vs Anrath Singh and Another
Madhya Pradesh High Court · (1991) MPJR 145 : (1991) 36 MPLJ 371 : (1991) MPLJ 371
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 144, 145, 146
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1990
407 judgments · page 8 of 21
High Courts31 Aug 1990Allowed
Draupadi Bai and Another Vs Prem Singh Jagannath Rathore
Madhya Pradesh High Court · (1993) 1 MPJR 415 : (1991) 36 MPLJ 426 : (1991) MPLJ 426
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts31 Aug 1990
Ram Chand Sharma Vs Collector, Customs and Central Excise
Madhya Pradesh High Court · (1991) 31 ECC 1 : (1992) 61 ELT 543
Central Excise Rules, 1944 — Rule 173C, 173G, 174, 52A, 8(1)Central Excises and Salt Act, 1944 — Section 2
High Courts30 Aug 1990Allowed
Shambhu Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1991) JLJ 53
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 482Penal Code, 1860 (IPC) — Section 107, 109, 34, 366
High Courts30 Aug 1990
Kaniram and Others Vs State of M.P.
Madhya Pradesh High Court · (1991) JLJ 273
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 209, 309, 437
High Courts29 Aug 1990
Union of India (UOI) Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 926 : (1992) MPLJ 926
Criminal Procedure Code, 1973 (CrPC) — Section 34(1), 451, 457
High Courts29 Aug 1990
Commissioner of Income Tax Vs Bhilai Mahila Samaj
Madhya Pradesh High Court · (1991) 187 ITR 604
Income Tax Act, 1961 — Section 139, 140Income Tax Rules, 1962 — Rule 13
High Courts29 Aug 1990
Commissioner of Wealth-tax Vs Smt. Savitri Dawar
Madhya Pradesh High Court · (1991) 94 CTR 171 : (1991) 187 ITR 431 : (1991) 57 TAXMAN 172
High Courts29 Aug 1990Dismissed
Krishna Bai and Others Vs Krishanlal and Another
Madhya Pradesh High Court · (1991) ACJ 615 : (1993) 3 LLJ 653 : (1990) MPJR 696 : (1991) 36 MPLJ 485 : (1991) MPLJ 485
Workmens Compensation Act, 1923 — Section 30, 30(1)
High Courts29 Aug 1990Dismissed
Vandna Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (1991) 2 DMC 562
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 498A
High Courts28 Aug 1990Dismissed
Smt. Nasreen Siddiqui Vs Syed Mohd. Fazil
Madhya Pradesh High Court · (1991) 2 DMC 139
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts27 Aug 1990Dismissed
Krishi Upaj Mandi Samiti and Another Vs Ramjilal Harnarayan and Others
Madhya Pradesh High Court · (1991) MPJR 333 : (1991) 36 MPLJ 231 : (1991) MPLJ 231
Civil Procedure Code, 1908 (CPC) — Section 9Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 61, 61(2)
High Courts27 Aug 1990Allowed
Ku. Saba Vs Syed Mohd. Fazil
Madhya Pradesh High Court · (1991) 1 DMC 262
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482
High Courts27 Aug 1990
Indra Singh and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) ILR (MP) 615 : (1991) 36 MPLJ 250 : (1991) MPLJ 250
Limitation Act, 1963 — Section 5, 7Madhya Pradesh Land Revenue Code, 1959 — Section 47, 53Madhya Pradesh Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Act, 1980 — Section 7, 7(2), 8, 8(2)
High Courts23 Aug 1990Allowed
Kewal Kumar Sharma Vs Satish Chandra Gothi and Another
Madhya Pradesh High Court · (1991) JLJ 86 : (1991) MPJR 404 : (1991) 36 MPLJ 458 : (1991) MPLJ 458
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(2), 13(6)
High Courts22 Aug 1990Dismissed
Gokulbai and Others Vs Laxminarayan
Madhya Pradesh High Court · (1991) 1 DMC 184
Evidence Act, 1872 — Section 101, 50Hindu Marriage Act, 1955 — Section 5, 9
High Courts21 Aug 1990Dismissed
Kirana Association Datia and Another Vs The State of M.P. and Another
Madhya Pradesh High Court · AIR 1991 MP 58 : (1991) MPJR 88 : (1991) 36 MPLJ 478 : (1991) MPLJ 478
Madhya Pradesh Municipalities Act, 1961 — Section 268, 357(3), 358
High Courts21 Aug 1990Allowed
Virendra Kumar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (1991) JLJ 33 : (1990) MPJR 677
Criminal Procedure Code, 1973 (CrPC) — Section 321, 397, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 427
High Courts18 Aug 1990Dismissed
Arun Dube Vs The State of M.P.
Madhya Pradesh High Court · (1991) CriLJ 840 : (1990) MPJR 560
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 169, 170, 173Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts17 Aug 1990
Mani Ram Jain Vs Shrinath Sharma
Madhya Pradesh High Court · (1993) 1 MPJR 410
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E