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Madhya Pradesh High Court judgments, 1990

407 judgments · page 7 of 21

High Courts06 Sept 1990Allowed

Kirti Narayan Agarwal Vs Satyanarayan Rathi and Others

Madhya Pradesh High Court · AIR 1991 MP 255 : (1991) JLJ 392 : (1991) 36 MPLJ 140 : (1991) MPLJ 140

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, 100, 101Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
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High Courts05 Sept 1990Allowed

Alabux Vs Budhsen

Madhya Pradesh High Court · (1992) ILR (MP) 840 : (1991) 36 MPLJ 210 : (1991) MPLJ 210

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 11Transfer of Property Act, 1882 — Section 53A
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High Courts05 Sept 1990

Salamat Ali Vs State

Madhya Pradesh High Court · (1990) MPJR 682

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
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High Courts04 Sept 1990

Premwati Vs Sitaram

Madhya Pradesh High Court · (1991) 36 MPLJ 858 : (1991) MPLJ 858

Constitution of India, 1950 — Article 226Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23J
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High Courts03 Sept 1990Allowed

Lakheram Vs Shyamlal

Madhya Pradesh High Court · (1991) 1 DMC 339

Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 472Penal Code, 1860 (IPC) — Section 198, 498
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High Courts03 Sept 1990Allowed

Subhash Kumar Vs Kanhaiyalal

Madhya Pradesh High Court · AIR 1991 MP 44 : (1992) ILR (MP) 914 : (1991) JLJ 185 : (1991) 36 MPLJ 414 : (1991) MPLJ 414

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(7)
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High Courts31 Aug 1990Dismissed

Impha Labs and Others Vs State of M.P.

Madhya Pradesh High Court · (1991) JLJ 39

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 470, 471, 473, 482Drugs and Cosmetics Act, 1940 — Section 18, 19(2), 25(2), 25(3), 25(4)
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