COURT ARCHIVE

Madhya Pradesh High Court judgments, 1990

407 judgments · page 10 of 21

High Courts27 Jul 1990Allowed

Bhaskar Bhai Patel Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1993) 3 LLJ 897 : (1990) MPJR 469 : (1991) 36 MPLJ 513 : (1991) MPLJ 513

Constitution of India, 1950 — Article 254(2)Criminal Procedure Code, 1973 (CrPC) — Section 204, 26, 29, 386, 4(2)Drugs and Cosmetics Act, 1940 — Section 36

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High Courts26 Jul 1990Dismissed

Mst. Premwati Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1991) CriLJ 268

Penal Code, 1860 (IPC) — Section 304B, 304B(1), 306

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High Courts26 Jul 1990Dismissed

Premwati Sharma Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1990) MPJR 466 : (1991) 36 MPLJ 75 : (1991) MPLJ 75

Criminal Procedure Code, 1973 (CrPC) — Section 211, 397Penal Code, 1860 (IPC) — Section 304B

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High Courts26 Jul 1990

National Insurance Co. Ltd. Vs Sarfuddin and Others

Madhya Pradesh High Court · (1991) 2 ACC 222 : (1992) ACJ 736 : (1999) 3 LLJ 281

Workmens Compensation Act, 1923 — Section 30

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High Courts25 Jul 1990

A.G. Prayagee Vs S.C. Gupta, Principal Secretary, Government of Madhya Pradesh

Madhya Pradesh High Court · (1990) JLJ 626 : (1991) 36 MPLJ 237 : (1991) MPLJ 237

Contempt of Courts Act, 1971 — Section 12, 2

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High Courts25 Jul 1990Dismissed

Life Insurance Corporation of India and Another Vs Pushpa P. Mansukhani

Madhya Pradesh High Court · (1991) ACJ 686 : (1991) MPJR 269 : (1991) 36 MPLJ 337 : (1991) MPLJ 337

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High Courts25 Jul 1990

M.P. State Road Corporation Vs Balasin Bai and Others

Madhya Pradesh High Court · (1991) 2 ACC 518

Motor Vehicles Act, 1988 — Section 110

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High Courts24 Jul 1990Dismissed

Manmati and Another Vs Radheyshyam

Madhya Pradesh High Court · (1991) 1 DMC 209

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 79

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High Courts23 Jul 1990Dismissed

Shabana Minhaz Vs Shakil Ahmed Qureshi

Madhya Pradesh High Court · (1991) 1 DMC 508

Guardians and Wards Act, 1890 — Section 25

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High Courts23 Jul 1990Allowed

Bombay Pharma Products and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1993) 38 MPLJ 404 : (1993) MPLJ 404

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 470, 471, 472Drugs and Cosmetics Act, 1940 — Section 25(2), 27

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High Courts23 Jul 1990Dismissed

Dr. Y.S. Chen Vs Batulbai

Madhya Pradesh High Court · AIR 1991 MP 90 : (1991) JLJ 144 : (1993) 38 MPLJ 320 : (1993) MPLJ 320

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 2

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High Courts23 Jul 1990Allowed

P.P. Chakravarti and Others Vs Coal India Ltd. and Others

Madhya Pradesh High Court · (1991) JLJ 312

Coal Mines (Taking over of Management) Act, 1973 — Section 3Land Acquisition Act, 1894 — Section 23

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High Courts23 Jul 1990Allowed

Bombay Pharma Products and Others Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (1991) CriLJ 707

Constitution of India, 1950 — Article 12 , 13, 15, 17, 19Criminal Procedure Code, 1973 (CrPC) — Section 4(1), 468, 468(2), 470, 471Drugs and Cosmetics Act, 1940 — Section 18A, 23(4), 25, 25(2), 25(3)

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High Courts20 Jul 1990Dismissed