High Courts19 Sept 1988Dismissed

Neeraj Jain Vs State of M.P.

Madhya Pradesh High Court · (1990) JLJ 684

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 30Penal Code, 1860 (IPC) — Section 120B, 379, 411, 413
High Courts12 Sept 1988Allowed

Ganpatlal Vs Nandlal Haswani and Others

Madhya Pradesh High Court · AIR 1989 MP 209 : (1990) 35 MPLJ 542 : (1990) MPLJ 542

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 37, 37(1), 41Transfer of Property Act, 1882 — Section 52
High Courts06 Sept 1988Allowed

Radheshyam Vs Municipal Council, Mandsaur

Madhya Pradesh High Court · (1988) MPLJ 763

Civil Procedure Code, 1908 (CPC) — Section 100Industrial Disputes Act, 1947 — Section 10(1)Madhya Pradesh Municipalities Act, 1961 — Section 328