High Courts08 Jan 1988Allowed
Jagat Narain Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (1989) 59 FLR 517 : (1989) JLJ 536 : (1990) 1 LLJ 561 : (1988) MPLJ 745
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1988
396 judgments · page 20 of 20
High Courts08 Jan 1988
Commissioner of Income Tax Vs D.M. Chatia (Industry)
Madhya Pradesh High Court · (1988) 171 ITR 539
Income Tax Act, 1961 — Section 256(1), 256(2), 40
High Courts07 Jan 1988
Commissioner of Income Tax Vs Shyamacharan Gopicharan
Madhya Pradesh High Court · (1988) 170 ITR 463
Constitution of India, 1950 — Article 19(1)Income Tax Act, 1961 — Section 140A(3)
High Courts07 Jan 1988
Rani Udayadevi Payagpur Dewas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1989) 180 ITR 375 : (1990) 48 TAXMAN 133
Income Tax Act, 1961 — Section 3, 45, 48, 49, 55
High Courts07 Jan 1988
M.P. State Mining Corporation Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 170 ITR 459
Income Tax Act, 1961 — Section 144B
High Courts06 Jan 1988
Shelly Products Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1988) 69 STC 18
Central Sales Tax Act, 1956 — Section 8
High Courts06 Jan 1988Allowed
Sardar Dayal Singh Bagga and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1988 MP 305 : (1988) ILR (MP) 183 : (1988) MPLJ 691 : (1988) MPLJ 631
Constitution of India, 1950 — Article 162, 298, 301, 302, 304
High Courts05 Jan 1988
Bhopal Sugar Industries Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1988) 69 STC 134
High Courts05 Jan 1988
Bharat Heavy Electricals Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1989) ILR (MP) 622 : (1988) MPLJ 517 : (1988) 69 STC 30
Central Sales Tax Act, 1956 — Section 8
High Courts05 Jan 1988
Ajanta Printers Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1988) MPLJ 339 : (1988) 68 STC 441
High Courts05 Jan 1988Dismissed
Madhya Pradesh Electricity Board Vs Natthoolal Joharmal
Madhya Pradesh High Court · (1989) ILR (MP) 536 : (1993) 1 MPJR 439 : (1993) MPLJ 691
Electricity (Supply) Act, 1948 — Section 42Electricity Act, 1910 — Section 12, 13, 14, 15, 16Specific Relief Act, 1963 — Section 39
High Courts05 Jan 1988
M.P. State Road Transport Corporation Vs Chhanibai and Others
Madhya Pradesh High Court · (1988) 2 ACC 372
High Courts05 Jan 1988Dismissed
Ramlal Vs State of M.P.
Madhya Pradesh High Court · (1989) MPJR 115
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11, 9
High Courts05 Jan 1988Dismissed
Madhya Pradesh Electricity Board, Jabalpur Vs Natthoolal Joharmal
Madhya Pradesh High Court · (1993) MPLJ 691
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jan 1988
Glass Fibre Textiles Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 170 ITR 453
Income Tax Act, 1961 — Section 80J(4)
High Courts04 Jan 1988
Commissioner of Income Tax Vs Sheikh Munir and Others
Madhya Pradesh High Court · (1988) 68 CTR 49 : (1988) 170 ITR 421 : (1988) 37 TAXMAN 259
Income Tax Act, 1961 — Section 271(1)