Ravindra Roy and others Vs The Bhopal University and others
Madhya Pradesh High Court · (1988) MPJR 29
COURT ARCHIVE
396 judgments · page 19 of 20
Madhya Pradesh High Court · (1988) MPJR 29
Madhya Pradesh High Court · (1989) 1 ACC 487 : (1989) ACJ 86
Madhya Pradesh High Court · (1989) ILR (MP) 696 : (1988) JLJ 379 : (1993) 3 LLJ 468 : (1988) MPJR 89 : (1988) MPLJ 146
Madhya Pradesh High Court · (1988) 174 ITR 26
Madhya Pradesh High Court · (1988) 68 CTR 39 : (1988) 174 ITR 33
Madhya Pradesh High Court · (1988) 1 ACC 548
Madhya Pradesh High Court · (1993) 1 MPJR 237
Madhya Pradesh High Court · (1988) 68 CTR 43 : (1988) 174 ITR 1 : (1988) MPJR 66 : (1988) 38 TAXMAN 30
Madhya Pradesh High Court · (1988) 39 TAXMAN 357
Madhya Pradesh High Court · (1988) JLJ 389 : (1988) MPLJ 752
Madhya Pradesh High Court · (1988) 70 CTR 37 : (1988) 173 ITR 539
Madhya Pradesh High Court · (1989) 177 ITR 352 : (1990) 49 TAXMAN 134
Madhya Pradesh High Court · (1989) 71 CTR 21 : (1988) 71 CTR 21 : (1989) 177 ITR 429 : (1988) 40 TAXMAN 344
Madhya Pradesh High Court · (1989) MPJR 378 : (1989) MPLJ 285
Madhya Pradesh High Court · (1989) 74 STC 193
Madhya Pradesh High Court · (1988) 68 CTR 114 : (1988) ILR (MP) 585 : (1988) 170 ITR 556 : (1988) MPLJ 440 : (1988) 38 TAXMAN 265
Madhya Pradesh High Court · (1988) 172 ITR 331 : (1989) 72 STC 27
Madhya Pradesh High Court · (1988) 173 ITR 527
Madhya Pradesh High Court · (1988) 2 ACC 306 : (1988) ACJ 307 : (1988) JLJ 121
Madhya Pradesh High Court · (1989) 66 CompCas 927