COURT ARCHIVE

Madhya Pradesh High Court judgments, 1988

396 judgments · page 5 of 20

High Courts28 Sept 1988Allowed

Sushila Singh Vs Vijay Sanker Shukul

Madhya Pradesh High Court · (1991) ILR (MP) 115 : (1990) JLJ 496 : (1989) MPJR 331 : (1990) 35 MPLJ 607 : (1990) MPLJ 607

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts27 Sept 1988

Nishit Kumar Banerjee and Another Vs Bank of India and Others

Madhya Pradesh High Court · (1989) 58 FLR 830 : (1993) 3 LLJ 559

Industrial Disputes Act, 1947 — Section 10(1), 12(5)

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High Courts26 Sept 1988

Late Mrs. Banoo E. Cowasji (through legal representatives, Mrs. Kalayun Stedman and Others) Vs Commissioner of Gift Tax

Madhya Pradesh High Court · (1988) 73 CTR 199 : (1989) 177 ITR 234

Gift Tax Act, 1958 — Section 2, 26(3)

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High Courts26 Sept 1988Dismissed

Avadhesh Mani Mema Vs Saroj Amita Mema

Madhya Pradesh High Court · (1990) 1 DMC 327

Hindu Marriage Act, 1955 — Section 13(1), 22(3), 28

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High Courts22 Sept 1988Dismissed

Vijendra Singh Vs Mujaffar Hussain and Others

Madhya Pradesh High Court · (1989) 2 ACC 440 : AIR 1989 MP 222

Motor Vehicles Act, 1939 — Section 110B, 96(2)

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High Courts22 Sept 1988

Harda and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1989) CriLJ 1058

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts22 Sept 1988

Princess Usha Trust Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1988) 73 CTR 143 : (1989) 176 ITR 227 : (1988) 41 TAXMAN 202

Income Tax Act, 1961 — Section 220(2), 245, 246

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High Courts22 Sept 1988

Commissioner of Income Tax Vs Kalani Asbestos Cement Pvt. Ltd.

Madhya Pradesh High Court · (1989) 176 ITR 346

Income Tax Act, 1961 — Section 256(2), 40A(8)

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High Courts22 Sept 1988Dismissed

Oriental Fire and Genl. Ins. Co. Ltd. Vs Gaurishankar Loharia and Others

Madhya Pradesh High Court · (1990) ACJ 88

Motor Vehicles Act, 1988 — Section 96(2)

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High Courts22 Sept 1988

Nathulal (Decd. through Omprakash) Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1988) 73 CTR 198 : (1989) 176 ITR 249

Income Tax Act, 1961 — Section 143(3), 171, 256(2), 263

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High Courts22 Sept 1988

Commissioner of Sales Tax Vs Sagarmal Motilal

Madhya Pradesh High Court · (1990) 76 STC 197

Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 2(1)

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High Courts22 Sept 1988

COMMISSIONER OF Income Tax Vs USHARANI BHATIA AND OTHERS.

Madhya Pradesh High Court · (1989) 73 CTR 142 : (1988) 73 CTR 142 : (1989) 176 ITR 542

Income Tax Act, 1961 — Section 263

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High Courts21 Sept 1988

Precision Electricals and Electronics P. Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1989) 176 ITR 453

Income Tax Act, 1961 — Section 256(2), 3

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High Courts21 Sept 1988

Commissioner of Income Tax Vs Caps and Caps

Madhya Pradesh High Court · (1988) 73 CTR 165 : (1989) 179 ITR 235

Income Tax Act, 1961 — Section 80J, 80J(3)

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High Courts21 Sept 1988

Commissioner of Sales Tax Vs Rajputana Motors

Madhya Pradesh High Court · (1989) 72 STC 218

Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)

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High Courts21 Sept 1988

Commissioner of Sales Tax Vs Malwa Vanaspti and Chemicals Co. Ltd.

Madhya Pradesh High Court · (1989) 72 STC 296

Central Sales Tax Act, 1956 — Section 14

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High Courts21 Sept 1988

Rameshchandra Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1988) 73 CTR 186 : (1989) 176 ITR 503 : (1988) 41 TAXMAN 148

Income Tax Act, 1961 — Section 256(2), 68

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High Courts21 Sept 1988Dismissed

Precision Electricals and Electronics (P.) Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1988) 41 TAXMAN 108

Income Tax Act, 1961 — Section 256(1), 256(2)Wealth Tax Act, 1957 — Section 3(1)(d)(ii)

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High Courts20 Sept 1988Allowed

Gyanrao @ Gyanu Vs Superintendent, Central Jail, Bhopal and Another

Madhya Pradesh High Court · (1989) MPJR 307

Madhya Pradesh Prisoners Release on Probation Act, 1954 — Section 2Madhya Pradesh Prisoners Release on Probation Rules, 1964 — Rule 4

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High Courts20 Sept 1988

Commissioner of Income Tax Vs M.P. Agro Morarji Fertilizers Ltd.

Madhya Pradesh High Court · (1988) 73 CTR 180 : (1989) 176 ITR 282 : (1988) 41 TAXMAN 115

Income Tax Act, 1961 — Section 201

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