COURT ARCHIVE

Madhya Pradesh High Court judgments, 1988

396 judgments · page 4 of 20

High Courts07 Oct 1988

Bharat Heavy Electricals Labour Union Vs Bharat Heavy Electricals Ltd.

Madhya Pradesh High Court · (1989) JLJ 288 : (1989) 2 LLJ 502 : (1989) MPLJ 183

Constitution of India, 1950 — Article 14, 226, 311Industrial Employment (Standing Orders) Act, 1946 — Section 3, 5

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High Courts07 Oct 1988Dismissed

State of Madhya Pradesh and Others Vs Ram Prakash Sharma and Others

Madhya Pradesh High Court · (1989) JLJ 36 : (1990) 1 LLJ 551

Constitution of India, 1950 — Article 26Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 2Madhya Pradesh Industrial Relations Act, 1960 — Section 62

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High Courts07 Oct 1988Allowed

Nagar Palika, Bhind Vs M.P. State Road Transport Corporation, Bhopal

Madhya Pradesh High Court · (1989) MPJR 181 : (1989) MPLJ 214

Madhya Pradesh Rajya Suraksha Tatha Lok Vyavastha Adhiniyam, 1980 — Section 12Penal Code, 1860 (IPC) — Section 294, 506

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High Courts06 Oct 1988

Commissioner of Income Tax Vs Vijay Transport Co.

Madhya Pradesh High Court · (1989) 175 ITR 589 : (1990) 49 TAXMAN 125

Income Tax Act, 1922 — Section 10(2)

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High Courts06 Oct 1988

Kalpana Industries Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1989) 73 STC 124

Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1)

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High Courts05 Oct 1988Allowed

Nisar Fatima and Others Vs Madhya Pradesh State Road Trans. Corpn. and Others

Madhya Pradesh High Court · (1990) ACJ 1100 : (1988) JLJ 725

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High Courts05 Oct 1988

State of Madhya Pradesh Vs Ramprakash and Others Munnilal and etc. Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1989) CriLJ 1585 : (1989) MPJR 57

Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 187, 201, 302

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High Courts05 Oct 1988Allowed

Nisar Fatima and Others Vs M.P. State Road Transport Corporation and Others

Madhya Pradesh High Court · (1990) ACJ 1100 : (1990) 35 MPLJ 437 : (1990) MPLJ 437

Motor Vehicles Act, 1939 — Section 110B

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High Courts05 Oct 1988Dismissed

Sumera Vs Madanlal and Others

Madhya Pradesh High Court · AIR 1989 MP 224

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts04 Oct 1988Allowed

Hemraj Vs State Industrial Court and Others

Madhya Pradesh High Court · (1989) 58 FLR 768 : (1994) 3 LLJ 327

Industrial Disputes Act, 1947 — Section 2, 25FMadhya Pradesh Industrial Relations Act, 1960 — Section 62(1)

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High Courts03 Oct 1988

Ashok Kumar Sable Vs Divisional Manager, Indian Oil Corporation Ltd., Bhopal and Others

Madhya Pradesh High Court · AIR 1989 MP 308 : (1990) 35 MPLJ 148 : (1990) MPLJ 148

Constitution of India, 1950 — Article 14, 226

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High Courts03 Oct 1988

S.R. Kalani (HUF) Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1988) 73 CTR 160 : (1989) 177 ITR 259 : (1988) 41 TAXMAN 217

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High Courts03 Oct 1988Allowed

G.L. Saxena Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1989) MPJR 71

Penal Code, 1860 (IPC) — Section 161Registration of Births and Deaths Act, 1969 — Section 8(1)(a)

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High Courts30 Sept 1988Dismissed

Bala Vs Heeralal and others

Madhya Pradesh High Court · (1988) MPLJ 781

Madhya Bharat Land Revenue and Tenancy Act, 2007 — Section 70Transfer of Property Act, 1882 — Section 53A

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High Courts30 Sept 1988Allowed

Suresh Chandra Jain Vs Dr. Aijaz Ahmad Solat

Madhya Pradesh High Court · (1990) MPJR 723 : (1991) 36 MPLJ 323 : (1991) MPLJ 323

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts30 Sept 1988Dismissed

Bala Vs Heeralal and Others

Madhya Pradesh High Court · (1988) MPLJ 781

Madhya Bharat Land Revenue and Tenancy Act, 2007 — Section 70Transfer of Property Act, 1882 — Section 53A

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High Courts29 Sept 1988Allowed

Hari Devi (Smt.) Vs Smt. Drishna Devi and others

Madhya Pradesh High Court · (1990) JLJ 281

Married Womens Property Act, 1874 — Section 6

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High Courts29 Sept 1988Allowed

Ram Singh Vs Roop Singh

Madhya Pradesh High Court · AIR 1989 MP 273 : (1989) MPLJ 681

Limitation Act, 1963 — Article 64, 65, 27Madhya Pradesh Land Revenue and Tenancy Act, 1950 — Section 78

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High Courts29 Sept 1988Dismissed

Dr. Asha Pratibha Khalkho and others Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1989) MPLJ 140

Employees State Insurance Act, 1948 — Section 58

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High Courts28 Sept 1988Dismissed

Kaliram Satnami Vs Mohardas Satnami

Madhya Pradesh High Court · (1989) MPJR 51

Criminal Procedure Code, 1973 (CrPC) — Section 452Limitation Act, 1963 — Article 68, 69

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