High Courts27 Jan 1987
Commissioner of Income Tax Vs Malhotra Dairy
Madhya Pradesh High Court · (1987) 61 CTR 46 : (1987) 166 ITR 241
Income Tax Act, 1961 — Section 187(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1987
470 judgments · page 23 of 24
High Courts23 Jan 1987
Prem Trading Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 62 CTR 7 : (1987) 166 ITR 211 : (1987) 33 TAXMAN 246
Income Tax Act, 1961 — Section 185
High Courts23 Jan 1987Allowed
Suresh Singh and Others Vs Kamlesh
Madhya Pradesh High Court · (1987) ACJ 429
High Courts22 Jan 1987
General Foods Private Limited Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1987) 66 STC 271
Central Sales Tax Act, 1956 — Section 14
High Courts22 Jan 1987
Commissioner of Wealth-tax Vs Raja Bahadur Singh Kasliwal
Madhya Pradesh High Court · (1987) 65 CTR 17 : (1987) 166 ITR 452 : (1987) 33 TAXMAN 248
Income Tax Act, 1961 — Section 256(2)
High Courts21 Jan 1987
Mahajan Brothers Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1987) 66 STC 256
Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)
High Courts21 Jan 1987Dismissed
Babulal Ambaram and others Vs State of M. P.
Madhya Pradesh High Court · (1987) MPLJ 480
Criminal Procedure Code, 1973 (CrPC) — Section 427(2), 482Penal Code, 1860 (IPC) — Section 304, 34, 64
High Courts21 Jan 1987Dismissed
Mahant Madhusudandas Guru Mahant Manmohandas Satyanarayan Temple, Baghana Vs State of M.P.
Madhya Pradesh High Court · (1987) MPLJ 481
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 145(6), 146
High Courts20 Jan 1987Allowed
Jiwanlal Pathak Vs State of M.P.
Madhya Pradesh High Court · (1987) JLJ 773 : (1987) MPLJ 376
Constitution of India, 1950 — Article 14, 16, 39(a)Contract Act, 1872 — Section 23
High Courts20 Jan 1987Dismissed
M.P. State Road Transport Corporation, Habibganj, Bhopal Vs Shyamkishor
Madhya Pradesh High Court · (1987) 2 ACC 26 : AIR 1987 MP 188
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts20 Jan 1987Partly Allowed
Ramswarup Tripathi Vs City Administrator, Gwalior, Office of Municipal Corporation
Madhya Pradesh High Court · AIR 1988 MP 264
Madhya Pradesh Municipal Corporation Act, 1956 — Section 83Specific Relief Act, 1963 — Section 34, 38
High Courts20 Jan 1987Dismissed
Madhya Pradesh State Road Trans. Corpn. Vs Shyamkishore
Madhya Pradesh High Court · (1988) ACJ 658
High Courts19 Jan 1987
Manoramadevi and Others Vs N.D. Patel and Others
Madhya Pradesh High Court · (1987) 2 ACC 382
High Courts16 Jan 1987
Ramakant Ramswarup Shrivastava Vs State of M. P.
Madhya Pradesh High Court · (1987) MPLJ 495
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts16 Jan 1987
Cowasji and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 61 CTR 24 : (1987) 166 ITR 445 : (1987) 33 TAXMAN 294
Income Tax Act, 1961 — Section 40A(7)
High Courts16 Jan 1987Allowed
Lacchobai Rathor Vs Registered Shri Murti God Madan Mohan ji.
Madhya Pradesh High Court · (1988) JLJ 213
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(3), 13Transfer of Property Act, 1882 — Section 114
High Courts15 Jan 1987Dismissed
Vallabhdas Ramchandra Vs Ayodhyabai
Madhya Pradesh High Court · (1987) MPLJ 534
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(1), 128, 399(3), 462
High Courts15 Jan 1987Dismissed
Munshilal Vs Sewaram and others
Madhya Pradesh High Court · (1987) MPLJ 332
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts14 Jan 1987
Teju Vs State of M.P.
Madhya Pradesh High Court · (1987) CriLJ 1674
Penal Code, 1860 (IPC) — Section 302, 307
High Courts14 Jan 1987
H.H. Maharaja Shri Lokendra Sing Ji Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 166 ITR 407 : (1987) 33 TAXMAN 94
Income Tax Act, 1961 — Section 10(19A), 147