High Courts14 Jan 1987Allowed
Smt. Muniya Bai Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1987 MP 202
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 11(4)Constitution of India, 1950 — Article 39A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1987
470 judgments · page 24 of 24
High Courts09 Jan 1987Allowed
Bhagwati Trading Company (M/s) Vs M/s Krishnadas Bhagchand
Madhya Pradesh High Court · (1987) JLJ 209
Civil Procedure Code, 1908 (CPC) — Section 96Forward Contracts (Regulation) Act, 1952 — Section 17
High Courts09 Jan 1987Allowed
Municipal Council Vs M.P. Wakf Board
Madhya Pradesh High Court · (1990) 35 MPLJ 217 : (1990) MPLJ 217
High Courts06 Jan 1987Dismissed
Kallu Noor Mohammad and others Vs Shivjiram Jagannath Khati and another
Madhya Pradesh High Court · (1987) JLJ 481 : (1987) MPLJ 716
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jan 1987Dismissed
Mahendrapal Singh Vs State of M.P. and others
Madhya Pradesh High Court · (1987) JLJ 626
Madhya Pradesh Shashkiya Sewak (Adhiwarshik-Aaya) Adhiniyam, 1967 — Section 2
High Courts06 Jan 1987Dismissed
Kesharbai and Others Vs Bank of Baroda and Others
Madhya Pradesh High Court · AIR 1987 MP 106 : (1987) JLJ 512
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Jan 1987Dismissed
Babu Nazir Ahmad Vs Premsukh Shyamsukh and Sons, Neemuch and Others
Madhya Pradesh High Court · AIR 1987 MP 240
Arbitration Act, 1940 — Section 14(1), 14(2), 30Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19ALimitation Act, 1963 — Article 119
High Courts05 Jan 1987Dismissed
Manakchand and another Vs Dhanraj and others
Madhya Pradesh High Court · (1987) JLJ 433
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts05 Jan 1987
Dy. Director, Sambhagiya Prakashan Karyalaya and Others Vs Kamlabai and Others
Madhya Pradesh High Court · (1987) 1 ACC 569 : (1987) 32 MPLJ 517 : (1987) MPLJ 517
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts05 Jan 1987Allowed
Balwant Singh and another Vs Nand Lal others
Madhya Pradesh High Court · (1987) JLJ 560 : (1988) MPLJ 246
Court Fees Act, 1870 — Section 7(iv)(c)