High Courts06 Feb 1987
SMT. MANORAMADEVI UMRAOMALJI Vs COMMISSIONER OF GIFT TAX.
Madhya Pradesh High Court · (1987) 64 CTR 321
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1987
470 judgments · page 22 of 24
High Courts06 Feb 1987
PREMSUKH CINEMA Vs COMMISSIONER OF INCOME TAX.
Madhya Pradesh High Court · (1987) 64 CTR 320
Income Tax Act, 1961 — Section 143, 147
High Courts06 Feb 1987
Abdul Rahim and Another Vs Late Baluram Through L.Rs. and Others
Madhya Pradesh High Court · (1987) 2 ACC 270
High Courts05 Feb 1987
SHRI GOVINDRAM SEKSARIA CHARITY TRUST Vs INCOME TAX OFFICER.
Madhya Pradesh High Court · (1987) 65 CTR 29
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 11, 144, 263
High Courts05 Feb 1987
Govindram Seksaria Charity Trust Vs Income Tax Officer, "C" Ward and Others
Madhya Pradesh High Court · (1987) 32 TAXMAN 47
Income Tax Act, 1961 — Section 11, 144B, 263
High Courts05 Feb 1987
Commissioner of Income Tax Vs Shri Govindram Seksariya Charity Trust
Madhya Pradesh High Court · (1987) 65 CTR 28 : (1987) 166 ITR 580 : (1987) 32 TAXMAN 62
Income Tax Act, 1961 — Section 11, 13, 13(1), 13(2), 13(3)
High Courts05 Feb 1987
GOVINDRAM SEKSARIA CHARITY TRUST Vs Income Tax OFFICER, "C" WARD, CIRCLE-I, AND OTHERS.
Madhya Pradesh High Court · (1987) 65 CTR 29 : (1987) 168 ITR 387
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 11, 263
High Courts04 Feb 1987
Dadamchand Vs Ramcharan Singh Rathode and Others
Madhya Pradesh High Court · (1988) CriLJ 1506 : (1991) ILR (MP) 413
Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 133Penal Code, 1860 (IPC) — Section 120B, 175, 181, 182, 406
High Courts04 Feb 1987Dismissed
Raghunath Vs Indore Municipal Corporation, Indore and Another
Madhya Pradesh High Court · AIR 1987 MP 181
Madhya Pradesh Municipal Corporation Act, 1956 — Section 147, 148, 149, 5(11), 69(4)
High Courts02 Feb 1987Partly Allowed
Smt. Shobha Kshirsagar Vs Smt. Janki Kshirsagar and Another
Madhya Pradesh High Court · AIR 1987 MP 145 : (1987) JLJ 778 : (1988) MPLJ 28
Constitution of India, 1950 — Article 254Guardians and Wards Act, 1890 — Section 7, 7(3)Hindu Minority and Guardianship Act, 1956 — Section 13, 9
High Courts30 Jan 1987Dismissed
Narendra Singh Sengar Vs Maltidevi and others
Madhya Pradesh High Court · (1987) MPLJ 390
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts30 Jan 1987
Madhiya Vs Rameshchandra and Others
Madhya Pradesh High Court · (1987) 2 ACC 504
High Courts30 Jan 1987Allowed
Madan Mohan Vs Gauri Shankar and Another
Madhya Pradesh High Court · AIR 1988 MP 152
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Specific Relief Act, 1963 — Section 10, 16, 38Transfer of Property Act, 1882 — Section 53A, 54
High Courts30 Jan 1987Dismissed
State of M.P. and another Vs Rameshchandra Sharma and another
Madhya Pradesh High Court · (1987) JLJ 755
High Courts29 Jan 1987Dismissed
Parmanand Choudhary and Others Vs Smt. Shukla Devi Mishra and Others
Madhya Pradesh High Court · (1990) 67 CompCas 45
Companies (Court) Rules, 1959 — Rule 6, 9Companies Act, 1956 — Section 283(1), 397, 398, 485, 53(2)
High Courts29 Jan 1987
Ignatius John Vs Surajbai and Others
Madhya Pradesh High Court · (1988) 2 ACC 288
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts29 Jan 1987Allowed
Gambhira Vs Smt. Rajju Raja and others
Madhya Pradesh High Court · (1987) JLJ 670
Specific Relief Act, 1877 — Section 9Specific Relief Act, 1963 — Section 6
High Courts28 Jan 1987Allowed
Pooran Singh Vs Mangalia and another
Madhya Pradesh High Court · (1987) JLJ 500
Madhya Pradesh Land Revenue Code, 1959 — Section 168, 168(1), 169, 188, 190
High Courts28 Jan 1987Allowed
M.P.S.R.T. Corporation Vs Indore Divn. Bus Association
Madhya Pradesh High Court · (1987) 01 MP CK 0005
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6)Transfer of Property Act, 1882 — Section 106, 108(9)
High Courts27 Jan 1987
Commissioner of Sales Tax Vs Commercial Automobiles
Madhya Pradesh High Court · (1988) 71 STC 137
Madhya Pradesh General Sales Tax Act, 1958 — Section 44