High Courts19 Feb 1987
Babukhan Vs State of M.P.
Madhya Pradesh High Court · (1988) CriLJ 1441
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1987
470 judgments · page 21 of 24
High Courts17 Feb 1987
Dwarkaprasad, Central Jail Vs State of M.P.
Madhya Pradesh High Court · (1987) CriLJ 1688 : (1987) MPLJ 527
Criminal Procedure Code, 1973 (CrPC) — Section 427Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Feb 1987Dismissed
Firm Chhunilal Laxman Prasad Vs Agarwal and Co. and Others
Madhya Pradesh High Court · AIR 1987 MP 172 : (1987) ILR (MP) 173 : (1987) JLJ 377 : (1987) 32 MPLJ 165 : (1987) MPLJ 165
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104, 104(2)
High Courts16 Feb 1987
Yogeshwar and Others Vs Laxminarayan Agrawal
Madhya Pradesh High Court · AIR 1987 MP 190 : (1987) ILR (MP) 110 : (1987) JLJ 401 : (1987) MPLJ 163
High Courts16 Feb 1987Dismissed
State of Madhya Pradesh Vs Sardarmal
Madhya Pradesh High Court · AIR 1987 MP 156
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 41 Rule 27, Order 8 Rule 5, 9Evidence Act, 1872 — Section 114, 124
High Courts16 Feb 1987Dismissed
Yogeshwar Bimadhar and others Vs Laxminarayan Agrawal
Madhya Pradesh High Court · (1987) MPLJ 163
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2), 2(2)
High Courts13 Feb 1987
Jabalpur Municipal Corporation Vs Presiding Officer, Labour Court and Others
Madhya Pradesh High Court · (1987) ILR (MP) 137 : (1987) JLJ 421 : (1994) 3 LLJ 912 : (1987) 32 MPLJ 473 : (1987) MPLJ 473
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts10 Feb 1987
Babulal Lodhi Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1987) CriLJ 1709 : (1987) JLJ 423 : (1987) 32 MPLJ 316
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 457Railway Property (Unlawful Possession) Act, 1966 — Section 8
High Courts10 Feb 1987Dismissed
Surendra Singh Chauhan Vs Mamta Chauhan
Madhya Pradesh High Court · (1990) 1 DMC 227
Hindu Marriage Act, 1955 — Section 25, 25(1), 26, 28
High Courts10 Feb 1987
Mahesh Vs State of M.P.
Madhya Pradesh High Court · (1988) CriLJ 1380 : (1987) ILR (MP) 49 : (1987) 32 MPLJ 796
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Feb 1987Dismissed
Surendra Singh Chauhan Vs Mamta Chouhan
Madhya Pradesh High Court · (1990) 2 DMC 208 : (1991) ILR (MP) 379
Hindu Marriage Act, 1955 — Section 13(1), 24, 25, 25(1), 26
High Courts09 Feb 1987Dismissed
Mst. Pratapi and Others Vs Balkishan and Another
Madhya Pradesh High Court · AIR 1988 MP 125
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 16, 4, 6
High Courts09 Feb 1987
Girishchandra Vs Sushilabai
Madhya Pradesh High Court · (1987) CriLJ 1815 : (1988) 1 RCR(Criminal) 241
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Feb 1987Dismissed
Indrajeet Singh Vs Joint Registrar, Cooperative Societies, Sagar, and others
Madhya Pradesh High Court · (1987) JLJ 348 : (1987) MPLJ 306
Madhya Pradesh Co-operative Societies Act, 1960 — Section 2(d), 53(2)
High Courts07 Feb 1987Dismissed
Punjab National Bank Vs Shri Juktar Singh and another
Madhya Pradesh High Court · (1990) JLJ 139
Civil Procedure Code, 1908 (CPC) — Section 96Reserve Bank of India Act, 1934 — Section 49
High Courts07 Feb 1987Allowed
Sardar Khan Vs State of M.P.
Madhya Pradesh High Court · (1987) JLJ 322
High Courts07 Feb 1987
Indermal Natwarlal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 64 CTR 337 : (1987) 166 ITR 494 : (1987) 33 TAXMAN 114
Income Tax Act, 1961 — Section 251, 40A(3)
High Courts07 Feb 1987
Sharmisthabai Holkar Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1988) 169 ITR 496
Wealth Tax Act, 1957 — Section 17(1)
High Courts07 Feb 1987Allowed
Green Park Co-operative Housing Society Ltd., Indore Vs Indore Development Authority, Indore and Others
Madhya Pradesh High Court · AIR 1988 MP 27
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50, 87
High Courts07 Feb 1987
Sharmisthabai Holkar Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1998) 37 TAXMAN 90
Income Tax Act, 1961 — Section 147(b)Wealth Tax Act, 1957 — Section 17(1)(b), 27(1), 5(1)(iv)