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Madhya Pradesh High Court judgments, 1960

461 judgments · page 19 of 24

High Courts12 Apr 1960Dismissed

Ramkishan Vs Union of India

Madhya Pradesh High Court · (1960) JLJ 808 : (1961) MPLJ 38

Limitation Act, 1963 — Article 30, 15(2)Railways Act, 1890 — Section 77
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High Courts11 Apr 1960Dismissed

Ram Sundar Vs Sudama

Madhya Pradesh High Court · (1961) JLJ 1236

Criminal Procedure Code, 1898 (CrPC) — Section 145Registration Act, 1908 — Section 17
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High Courts10 Apr 1960Dismissed

Sulkhi Vs Mohanlal

Madhya Pradesh High Court · (1960) JLJ 1149

Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 355
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High Courts26 Mar 1960Allowed

Bherodan and Others Vs Murlidhar

Madhya Pradesh High Court · AIR 1960 MP 292 : (1960) JLJ 375 : (1960) 5 MPLJ 886

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11Court Fees Act, 1870 — Article 17, 7Madhya Bharat Interest Act, 1956 — Section 3
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High Courts24 Mar 1960Dismissed

Ramchand Sugadas Vs State

Madhya Pradesh High Court · (1961) JLJ 1083

Central Provinces and Berar Municipalities Act, 1922 — Section 67, 67(3), 67(5)
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