High Courts25 Apr 1960Allowed
Kalyandas Vs Ganga Bai
Madhya Pradesh High Court · (1961) JLJ 47
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1960
461 judgments · page 18 of 24
High Courts25 Apr 1960
Damodar Sharma and Another Vs Nandram Deviram
Madhya Pradesh High Court · AIR 1960 MP 345 : (1960) JLJ 473 : (1960) 5 MPLJ 925
Madhya Bharat Accommodation Control Act, 1955 — Section 4
High Courts25 Apr 1960Allowed
Jankibai Vs Sarha and Others
Madhya Pradesh High Court · AIR 1961 MP 139 : (1960) 5 MPLJ 1381
Succession Act, 1925 — Section 106
High Courts25 Apr 1960Dismissed
Kalyandas Anantlal Vs Gangabai and Others
Madhya Pradesh High Court · AIR 1961 MP 67 : (1960) ILR (MP) 1047 : (1960) 5 MPLJ 1287
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47, 6
High Courts25 Apr 1960
Jankibai Vs Sarha
Madhya Pradesh High Court · (1961) JLJ 10
Succession Act, 1925 — Section 106, 107
High Courts25 Apr 1960Allowed
Dhanraj Nathmal Vs Maniklal
Madhya Pradesh High Court · (1961) JLJ 1226
Contract Act, 1872 — Section 161
High Courts23 Apr 1960Dismissed
Prabhulal and Another Vs Lalaram and Others
Madhya Pradesh High Court · AIR 1960 MP 315 : (1960) JLJ 562 : (1960) 5 MPLJ 814
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts22 Apr 1960Allowed
Brijendralal Gupta Vs Jwalaprasad
Madhya Pradesh High Court · (1960) JLJ 1113
Representation of the People Act, 1951 — Section 36(4), 81
High Courts20 Apr 1960Allowed
The State of Madhya Pradesh Vs Somnath
Madhya Pradesh High Court · (1960) ILR (MP) 505 : (1960) JLJ 1157 : (1960) 5 MPLJ 1158 : (1961) 12 STC 72
Central Sales Tax Act, 1956 — Section 24, 26, 8General Clauses Act, 1897 — Section 2
High Courts19 Apr 1960Allowed
Smt. Pilanoni Janakram Vs Anand Singh Sakhakam
Madhya Pradesh High Court · (1960) JLJ 910 : (1960) MPLJ 962
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Apr 1960Dismissed
Mst. Sulki Vs Mohanlal Adku and Another
Madhya Pradesh High Court · AIR 1961 MP 47 : (1961) CriLJ 271 : (1962) MPLJ 47 : (1960) 5 MPLJ 1152
Criminal Procedure Code, 1898 (CrPC) — Section 252, 252(2), 254, 256, 540
High Courts17 Apr 1960
Commissioner of Sales Tax Vs New Bhopal Taxtiles Ltd., Bhopal
Madhya Pradesh High Court · (1970) JLJ 534
Central Sales Tax Act, 1956 — Section 8(1)Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts16 Apr 1960Dismissed
S. Chatterji Vs Dr. T.B. Sarwate and Others
Madhya Pradesh High Court · AIR 1960 MP 322 : (1960) ILR (MP) 448 : (1960) JLJ 976 : (1960) 5 MPLJ 877
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts16 Apr 1960Dismissed
S. Chatterjee Vs Dr. K.L. Bhave and Others
Madhya Pradesh High Court · AIR 1960 MP 323 : (1962) 32 CompCas 830 : (1960) ILR (MP) 265 : (1960) JLJ 965 : (1960) 5 MPLJ 865
Companies Act, 1913 — Section 171Limitation Act, 1908 — Article 95
High Courts15 Apr 1960Allowed
Mohanlal Vs Kalloo
Madhya Pradesh High Court · (1960) JLJ 442 : (1962) MPLJ 526
Madhya Bharat Interest Act, 1956 — Section 3
High Courts15 Apr 1960
State of M.P. Vs Abdul Rashid and Another
Madhya Pradesh High Court · (1962) CriLJ 161 : (1964) ILR (MP) 136 : (1961) JLJ 1143 : (1962) 7 MPLJ 153
Cantonments Act, 1924 — Section 210, 213
High Courts15 Apr 1960Allowed
State Vs Bhopal Sugar Industries Ltd.
Madhya Pradesh High Court · (1961) JLJ 1080
Bhopal State Agricultural Income Tax Act, 1953 — Section 23(2)
High Courts15 Apr 1960Dismissed
Nagar Palika Vs Shrinandlal
Madhya Pradesh High Court · AIR 1961 MP 212 : (1960) JLJ 747 : (1960) 5 MPLJ 1058
Central Provinces and Berar Municipalities Act, 1922 — Section 3(2), 38, 48Limitation (Amendment) Act, 1905 — Article 142, 144
High Courts15 Apr 1960
Chhotelal Vs Lalta Prasad
Madhya Pradesh High Court · (1960) JLJ 527
Madhya Bharat Accommodation Control Act, 1955 — Section 11(2)(a), 5
High Courts14 Apr 1960Allowed
Dadulal Hanumanlala Vs Smt. Deo Kunwar Bai
Madhya Pradesh High Court · AIR 1963 MP 86
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 34Transfer of Property Act, 1882 — Section 55