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Madhya Pradesh High Court judgments, 1960

461 judgments · page 17 of 24

High Courts29 Apr 1960Dismissed

Bhawanlal Vs Mathura Prasad

Madhya Pradesh High Court · (1961) JLJ 1489

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1908 — Article 106
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High Courts29 Apr 1960Dismissed

Bhawarlal Vs Mathura Prasad

Madhya Pradesh High Court · AIR 1962 MP 141 : (1960) ILR (MP) 458

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Evidence Act, 1872 — Section 31Partnership Act, 1932 — Section 37
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High Courts27 Apr 1960Dismissed

Smt. Tejabai Vs Gram Panchayat and Others

Madhya Pradesh High Court · AIR 1960 MP 316 : (1960) JLJ 675 : (1960) 5 MPLJ 779

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Suits Valuation Act, 1887 — Section 8
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High Courts26 Apr 1960Partly Allowed

Nilkanth Bhawe Vs Gopaldas and Another

Madhya Pradesh High Court · AIR 1963 MP 230 : (1961) ILR (MP) 850 : (1960) JLJ 855 : (1961) 6 MPLJ 135

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 8 Rule 5
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