High Courts19 Feb 1957Dismissed
Bhagirathprasad Vs Badriprasad
Madhya Pradesh High Court · (1957) JLJ 747
Limitation Act, 1908 — Article 120
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1957
401 judgments · page 16 of 21
High Courts18 Feb 1957Dismissed
Hemchand Vs Ratanchand Surana
Madhya Pradesh High Court · (1957) JLJ 722
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 45
High Courts16 Feb 1957Allowed
State Vs Tarachand
Madhya Pradesh High Court · (1957) JLJ 524
Criminal Procedure Code, 1898 (CrPC) — Section 205, 342
High Courts16 Feb 1957Allowed
Badriprasad Vs State
Madhya Pradesh High Court · (1957) JLJ 539
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 325
High Courts16 Feb 1957Dismissed
The State Vs Tarachand Anand
Madhya Pradesh High Court · AIR 1957 MP 219 : (1957) CriLJ 1407 : (1957) ILR (MP) 218
Criminal Procedure Code, 1898 (CrPC) — Section 205, 342, 366(2), 540A
High Courts15 Feb 1957Dismissed
Union of Bharat, Ministry of Rly. Vs Mst. Asha Bi
Madhya Pradesh High Court · AIR 1957 MP 79 : (1957) ILR (MP) 133
Provident Funds Act, 1925 — Section 5
High Courts15 Feb 1957Dismissed
Union of India Vs Aishabi
Madhya Pradesh High Court · (1957) JLJ 408
Transfer of Property Act, 1882 — Section 130
High Courts15 Feb 1957Allowed
Madhoprasad Vs Hariram
Madhya Pradesh High Court · (1957) JLJ 403
Transfer of Property Act, 1882 — Section 58(c)
High Courts14 Feb 1957Dismissed
Bhanwarlal Vs Gitabai
Madhya Pradesh High Court · AIR 1957 MP 221 : (1957) CriLJ 1409
Criminal Procedure Code, 1898 (CrPC) — Section 488(3)
High Courts14 Feb 1957Dismissed
Chaturbhuj Vs Naharkhan
Madhya Pradesh High Court · (1957) JLJ 389
Criminal Procedure Code, 1898 (CrPC) — Section 204(1A), 204(1B)Penal Code, 1860 (IPC) — Section 211
High Courts13 Feb 1957Dismissed
Ramkhilawan Dilrakhan Ahwashi Vs Mullo and Others
Madhya Pradesh High Court · AIR 1957 MP 200
Transfer of Property Act, 1882 — Section 60
High Courts13 Feb 1957
Laxman Vs State
Madhya Pradesh High Court · (1957) JLJ 841
Penal Code, 1860 (IPC) — Section 328
High Courts11 Feb 1957Dismissed
Kishan Singh Vs State
Madhya Pradesh High Court · (1957) JLJ 304
Central Provinces and Berar Municipalities Act, 1922 — Section 22Penal Code, 1860 (IPC) — Section 399
High Courts11 Feb 1957
Sualal Vs State
Madhya Pradesh High Court · (1957) JLJ 278
Criminal Procedure Code, 1898 (CrPC) — Section 514(5)
High Courts11 Feb 1957Dismissed
Kishan Singh Vs The State
Madhya Pradesh High Court · AIR 1957 MP 67
Central Provinces and Berar Municipalities Act, 1922 — Section 15
High Courts11 Feb 1957Dismissed
Yusuf Vs State
Madhya Pradesh High Court · (1957) JLJ 417
Penal Code, 1860 (IPC) — Section 307
High Courts11 Feb 1957
Rochiram Vs State
Madhya Pradesh High Court · (1957) JLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 342Madhya Bharat Gambling Act, 1949 — Section 12
High Courts11 Feb 1957
Sualal Mushilal Vs State
Madhya Pradesh High Court · AIR 1957 MP 231 : (1957) CriLJ 1414
Criminal Procedure Code, 1898 (CrPC) — Section 514(5), 561A