High Courts28 Feb 1957Dismissed
Prabhu Vs Mahabirprasad
Madhya Pradesh High Court · (1957) JLJ 420
Constitution of India, 1950 — Article 227Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 39(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1957
401 judgments · page 15 of 21
High Courts28 Feb 1957Dismissed
Hassankhan Vs Sharda Charan Tiwari
Madhya Pradesh High Court · (1957) JLJ 593
Transfer of Property Act, 1882 — Section 106, 113(b)
High Courts28 Feb 1957Dismissed
Govindram Ramprasad Vs Sales Tax Assessing Authority
Madhya Pradesh High Court · (1957) JLJ 431
Constitution of India, 1950 — Article 226Madhya Bharat Sales Tax Act, 1950 — Section 10
High Courts28 Feb 1957Allowed
State Vs Gokulchand
Madhya Pradesh High Court · AIR 1957 MP 145 : (1957) ILR (MP) 168
Constitution of India, 1950 — Article 366, 372Essential Supplies (Temporary Powers) Act, 1946 — Section 11, 4General Clauses Act, 1897 — Section 3(2)
High Courts28 Feb 1957Dismissed
Govindram Ramprasad Vs Assessing Authority (Sales Tax) and Another
Madhya Pradesh High Court · AIR 1958 MP 16 : (1957) 8 STC 407
Constitution of India, 1950 — Article 226, 348, 349Madhya Bharat Sales Tax Act, 2007 — Section 10, 2
High Courts26 Feb 1957Dismissed
Shanti Swarup Sharma Vs B.R. Mandal
Madhya Pradesh High Court · (1957) JLJ 529
Representation of the People Act, 1951 — Section 7(e)
High Courts26 Feb 1957Dismissed
Shanti Swaroop Sharma Vs B.R. Mandal and Others
Madhya Pradesh High Court · AIR 1957 MP 122 : (1957) ILR (MP) 322
Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 100, 80
High Courts25 Feb 1957Dismissed
Mst. Nighona Bai and Another Vs Rai Singh and Another
Madhya Pradesh High Court · AIR 1957 MP 222
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts22 Feb 1957Allowed
Bankeylal Vs Ghisulal
Madhya Pradesh High Court · (1957) JLJ 496
Land Revenue Act, 1917 — Section 159(3)
High Courts22 Feb 1957Allowed
Gauribai Vs Padamnath
Madhya Pradesh High Court · (1957) JLJ 831
Limitation Act, 1908 — Article 144
High Courts20 Feb 1957Dismissed
Trimbak Vs Akola Education Society
Madhya Pradesh High Court · (1957) JLJ 584
High Courts20 Feb 1957Allowed
Trimbak Gopal Panchabhai Vs Akola Education Society
Madhya Pradesh High Court · AIR 1957 MP 144 : (1957) ILR (MP) 40
Contract Act, 1872 — Section 38, 53, 73
High Courts19 Feb 1957Dismissed
Hanna Vs State
Madhya Pradesh High Court · (1957) JLJ 460
Penal Code, 1860 (IPC) — Section 302
High Courts19 Feb 1957Dismissed
Bhagirath Prasad Vs Badriprasad
Madhya Pradesh High Court · (1957) JLJ 645
Limitation Act, 1908 — Article 120
High Courts19 Feb 1957Dismissed
Bhagirath Prasad and Another Vs Badriprasad
Madhya Pradesh High Court · (1957) JLJ 645
Limitation Act, 1908 — Article 120, 89
High Courts19 Feb 1957
THAKURAL PODDAR Vs Income Tax OFFICER, RATLAM.
Madhya Pradesh High Court · (1957) 32 ITR 656
Constitution of India, 1950 — Article 226PART B STATES (LAWS) ACT, 1951 — Section 2
High Courts19 Feb 1957Dismissed
Thakurlal Vs Income Tax Officer, Ratlam
Madhya Pradesh High Court · (1957) JLJ 714
Income Tax Act, 1961 — Section 4A
High Courts19 Feb 1957Dismissed
Thakurlal Shivprakash Vs Income Tax Officer
Madhya Pradesh High Court · AIR 1957 MP 148
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 4A