Tribunals and Commissions19 Jun 2002Complaint disposed of
MURARI LAL SHARMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 411 : 2003 2 CPR 305 : 2003 3 CLT 413
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 949 of 1,389
Tribunals and Commissions18 Jun 2002Complaint disposed of
KRISHNA MONI TEWARI Vs GOURI BANDYOPADHYAY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 286
Tribunals and Commissions17 Jun 2002Appeal partly allowed
Rajasthan Housing Board Vs BHAGTINDRA KUMAR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 523
Tribunals and Commissions17 Jun 2002Appeal dismissed
C.E.S.C. Ltd. Vs MANGILAL PAREKH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 549 : 2003 2 CLT 652
Tribunals and Commissions17 Jun 2002Appeal dismissed
RAJASTHAN STATE ELECTRICITY BOARD, 'C' CIRCLE Vs Dhanna Ram
National Consumer Disputes Redressal Commission · 2005 1 CPJ 771
Tribunals and Commissions17 Jun 2002Appeal allowed
CENTRAL BANK OF INDIA Vs MAYA BANERJEE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 126 : 2003 1 CPR 567 : 2003 2 CPC 398
Tribunals and Commissions14 Jun 2002Appeal allowed
R.K.Agarwal Vs MANAGER, UNITED COMMERCIAL BANK
National Consumer Disputes Redressal Commission · 2003 2 CPJ 497
Tribunals and Commissions14 Jun 2002Appeal allowed
EXECUTIVE ENGINEER, LOK NIRMAN VIBHAG Vs CHANDRAKALA YADAV
National Consumer Disputes Redressal Commission · 2003 1 CPJ 424
Tribunals and Commissions13 Jun 2002Appeal allowed
MANJIT SINGH SANDHU Vs UDAY KANT THAKUR
National Consumer Disputes Redressal Commission · 2002 3 CLT 405 : 2002 3 CPJ 242
Tribunals and Commissions13 Jun 2002Appeal dismissed
SUNIL RUNGTA Vs CHANDRASHEKHAR AGARWAL
National Consumer Disputes Redressal Commission · 2002 3 CLT 246 : 2002 3 CPJ 266 : 2002 3 CPR 30 : 2003 1 CPC 204
Tribunals and Commissions12 Jun 2002Appeal dismissed
SANTOKH SINGH Vs PUNJAB FINANCE CORPORATION
National Consumer Disputes Redressal Commission · 2003 2 CPC 120 : 2003 2 CPJ 362 : 2004 1 CLT 285
Tribunals and Commissions10 Jun 2002Revision dismissed
BPL REFRIGERATION LIMITED Vs RIYAZ MEHNDI
National Consumer Disputes Redressal Commission · 2002 3 CPR 268 : 2003 3 CPJ 586
Tribunals and Commissions10 Jun 2002Appeal dismissed
GEETA CHAKRAWORTY Vs SACHIV, ALLAHABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 655
Tribunals and Commissions10 Jun 2002Appeal allowed
LUCKNOW DEVELOPMENT AUTHORITY Vs PANKAJ SACHAN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 93 : 2003 3 CLT 230
Tribunals and Commissions10 Jun 2002Appeal dismissed
DOORSANCHAR MANDAL ABHIYANTA Vs NAMI CHANDRA JAIN
National Consumer Disputes Redressal Commission · 2003 1 CPJ 339 : 2003 2 CPC 509 : 2003 2 CPR 329 : 2003 3 CLT 314
Tribunals and Commissions10 Jun 2002Appeal allowed
U.P.S.E.B. THROUGH ITS SUPERINTENDING ENGINEER ELECTRICITY DISTRIBUTION CIRCLE Vs RAMVIR SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 176
Tribunals and Commissions10 Jun 2002Appeals dismissed
K.B.AGENCIES CORPORATION Vs RAM CHANDER
National Consumer Disputes Redressal Commission · 2003 1 CPJ 257
Tribunals and Commissions08 Jun 2002Appeal allowed
DEPARTMENT OF POST Vs MD. TAMIJUR RAHMAN
National Consumer Disputes Redressal Commission · 2003 2 CPC 515 : 2003 2 CPJ 260 : 2003 2 CPR 346
Tribunals and Commissions07 Jun 2002Complaint disposed of
CONSUMERS UNION, KASHMIR VALLEY FINANCE AND INVESTMENT LTD. Vs KASHMIR VALLEY FINANCE INVESTMENT LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 570
Tribunals and Commissions06 Jun 2002Appeal allowed
Faquir Chand Vs LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPC 322 : 2002 3 CLT 339 : 2002 3 CPJ 217