Tribunals and Commissions08 Jan 2003Appeal dismissed
JALMEDHA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 100 : 2004 1 CLT 255
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 923 of 1,389
Tribunals and Commissions08 Jan 2003Appeal dismissed
RANCH COLORADO RESORTS (INDIA) LTD. Vs MICO INDUSTRIES CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 106 : 2004 1 CPC 35
Tribunals and Commissions08 Jan 2003Revision Petition allowed
SHANTILAL P.MALVANIA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CLT 545 : 2003 2 CPJ 9 : 2003 2 CPR 198
Tribunals and Commissions08 Jan 2003Misc. Application dismissed
SUNIL KUMAR CHADDA Vs AIR INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 176 : 2004 1 CPJ 213
Tribunals and Commissions08 Jan 2003Petitions disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Uptron India Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 30
Tribunals and Commissions08 Jan 2003
ALLAM ASLAM Vs TAMIL NADU HOUSING BOARD
National Consumer Disputes Redressal Commission · 2003 0 ACJ 387 : 2003 0 CTJ 590 : 2003 0 NCDRC 40 : 2003 2 CLT 547 : 2003 2 CPJ 11 : 2003 2 CPR 113
Tribunals and Commissions07 Jan 2003Appeal allowed
K.DURAISAMY Vs DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 112
Tribunals and Commissions07 Jan 2003Appeal dismissed
RAM KUMAR Vs KINETIC ENGINEERING LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPC 490 : 2003 2 CPJ 138
Tribunals and Commissions07 Jan 2003Appeal dismissed
CHANDIGARH ADMINISTRATION THROUGH SDO Vs HARINDER SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 149
Tribunals and Commissions06 Jan 2003Revision Petition dismissed
Oriental Insurance Co. Ltd. Vs RATANA SHARMA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 148 : 2004 1 CPR 317
Tribunals and Commissions06 Jan 2003Revision Petitions allowed
PUNJAB STATE ELECTRICITY BOARD Vs TEK BAHADUR SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 428 : 2004 1 CPJ 125 : 2004 1 CPR 45
Tribunals and Commissions06 Jan 2003Appeal disposed of
Oriental Insurance Co. Ltd. Vs S.GURUCHARAN SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 693
Tribunals and Commissions06 Jan 2003Revision Petition dismissed
CHAIRMAN, ALAND SAHAKARI SAKKARE KHARKHANE NIYAMITHA Vs SHANTILANGAPPA
National Consumer Disputes Redressal Commission · 2003 0 CTJ 571 : 2003 2 CPC 45 : 2003 2 CPJ 116 : 2003 2 CPR 7
Tribunals and Commissions06 Jan 2003Appeal dismissed
PAWAN KUMAR RANA Vs Canara Bank
National Consumer Disputes Redressal Commission · 2003 3 CLT 512 : 2003 4 CPJ 125
Tribunals and Commissions06 Jan 2003Appeal allowed
AQUAOUS VICTUALS LIMITED Vs RAJESH KUMAR BAJPAI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 258 : 2003 2 CPR 483
Tribunals and Commissions06 Jan 2003Complaint disposed of
MANOHAR NATH PANDITA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 709
Tribunals and Commissions06 Jan 2003
ALAND SAHAKARI SAKKARE KHARKHANE NIYAMITHA Vs SHANTALINGAPPA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 38
Tribunals and Commissions03 Jan 2003Complaint disposed of
Bhim Sen Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 124
Tribunals and Commissions03 Jan 2003
WESTERN INDIA MATCH CO. LTD.(WIMCO) Vs FATEH SINGH
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 50 : 2003 1 CPR 272 : 2003 2 CPJ 2
Tribunals and Commissions02 Jan 2003Appeal dismissed
K.V.VISWANATHAN-/ Vs MANAGING DIRECTOR, "SUSEE AUTO"
National Consumer Disputes Redressal Commission · 2003 1 CPR 271 : 2003 2 CLT 109 : 2003 2 CLT 694 : 2003 2 CPJ 1 : 2003 2 CPR 317