Tribunals and Commissions21 Sept 2005
UNITED INDIA INSURANCE CO LTD Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2005 4 CPJ 602
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 772 of 1,389
Tribunals and Commissions21 Sept 2005
J D Sud Vs HARYANA TOURISM CORPORATION LTD
National Consumer Disputes Redressal Commission · 2005 2 CPC 631 : 2005 4 CPJ 423
Tribunals and Commissions21 Sept 2005
General Post Office Sadar Bazar Gurgaon Vs Bahri Bai
National Consumer Disputes Redressal Commission · 2005 2 CPC 640 : 2005 4 CPJ 425
Tribunals and Commissions21 Sept 2005
Sanmati Motors P Ltd Vs S Chandrasekhar
National Consumer Disputes Redressal Commission · 2005 4 CPJ 373 : 2006 1 CLT 250 : 2006 1 CPR 110
Tribunals and Commissions21 Sept 2005
RAGHUNATH SHARMA Vs S D O
National Consumer Disputes Redressal Commission · 2005 4 CPJ 421 : 2006 1 CPR 22
Tribunals and Commissions20 Sept 2005
Rana Partap Setia Vs DELHI VIDYUT BOARD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 424
Tribunals and Commissions20 Sept 2005
Wg Cdr Bharpur Singh Bandesha Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 384
Tribunals and Commissions19 Sept 2005Allowed
INDO AMERICAN HYBRID SEEDS Vs VIJAYAKUMAR SHANKARAO
National Consumer Disputes Redressal Commission · 2007 2 CPJ 148
Tribunals and Commissions19 Sept 2005Revision Petition dismissed
Oriental Insurance Co. Ltd. Vs D. PADMANABHA KUMAR
National Consumer Disputes Redressal Commission · 2007 1 CPJ 242
Tribunals and Commissions19 Sept 2005Revision Petition dismissed
NARINDER SINGH Vs MUNICIPAL council
National Consumer Disputes Redressal Commission · 2007 1 CPJ 298
Tribunals and Commissions19 Sept 2005Appeal disposed of
ANSAL PROPERTIES Vs VIJAY RAJ MAHAJAN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 130 : 2006 1 CPR 405
Tribunals and Commissions19 Sept 2005Appeal partly allowed
NAV NIRMAN COOPERATIVE GHS Vs R.C.GUPTA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 180
Tribunals and Commissions19 Sept 2005Appeal partly allowed
LOVELY COOP. GROUP HOUSING SOCIETY LTD. Vs IRFAN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 368
Tribunals and Commissions19 Sept 2005
D Philip Vs Narayana Netralaya
National Consumer Disputes Redressal Commission · 2005 4 CPJ 351 : 2006 1 CLT 186
Tribunals and Commissions19 Sept 2005
NAND LAL Vs SANGITA DEVI
National Consumer Disputes Redressal Commission · 2005 4 CPJ 634
Tribunals and Commissions19 Sept 2005
RAVINDRA KUMAR SHARMA Vs Door -Sanchar Distt Engineer Kota
National Consumer Disputes Redressal Commission · 2005 3 CPR 589 : 2005 4 CPJ 410
Tribunals and Commissions19 Sept 2005
Gurvinderjit Singh Vs STATE OF PUNJAB
National Consumer Disputes Redressal Commission · 2005 3 CPR 467 : 2006 1 CLT 1 : 2006 4 CPJ 49
Tribunals and Commissions16 Sept 2005Appeal dismissed
BALJIT KAUR Vs AIR INDIA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 173
Tribunals and Commissions16 Sept 2005Appeal dismissed
CHANDIGARH HOUSING BOARD Vs JASMER SINGH SAINI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 169
Tribunals and Commissions16 Sept 2005
H S Arya Vs Ceo Sbi International Card
National Consumer Disputes Redressal Commission · 2006 1 CPC 573 : 2006 1 CPR 28 : 2006 2 CPJ 46