Tribunals and Commissions21 Apr 2006Appeal disposed of
State Bank of Mysore Vs K.VASANTH KUMAR
National Consumer Disputes Redressal Commission · 2006 2 CLT 464 : 2006 2 CPC 303 : 2006 2 CPJ 345
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 741 of 1,389
Tribunals and Commissions20 Apr 2006Complaint partly allowed
GEETU SAPRA Vs B.L. KAPOOR MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2006 2 CLT 694
Tribunals and Commissions19 Apr 2006Ordered accordingly
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SWARAN KANTA
National Consumer Disputes Redressal Commission · 2006 2 CPC 78 : 2006 3 CPJ 55
Tribunals and Commissions19 Apr 2006Appeal disposed of
HUDA Vs S.K.WASON
National Consumer Disputes Redressal Commission · 2006 1 CPC 712 : 2006 3 CPJ 39
Tribunals and Commissions19 Apr 2006Revision Petition allowed
BIRACHI NARAYAN NAYAK Vs M.M.MOTORS AND TRACTORS
National Consumer Disputes Redressal Commission · 2006 2 CPC 698 : 2006 4 CPJ 26 : 2007 1 CLT 23
Tribunals and Commissions19 Apr 2006Revision Petition allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs PANNA LAL
National Consumer Disputes Redressal Commission · 2006 1 CPC 710 : 2006 2 CLT 568 : 2006 3 CPJ 30
Tribunals and Commissions19 Apr 2006Revision Petition allowed
PAURI GARHWAL, UTTARANCHAL Vs Atma Ram
National Consumer Disputes Redressal Commission · 2006 2 CPC 705 : 2006 4 CPJ 37
Tribunals and Commissions19 Apr 2006
REGIONAL PASSPORT OFFICER Vs Santosh Chauhan
National Consumer Disputes Redressal Commission · 2006 1 CPC 713 : 2006 3 CPJ 406
Tribunals and Commissions18 Apr 2006Complaint partly allowed
RATNA ALEXANDER BHAMBHANI Vs RUBY COMPLEXES PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 407
Tribunals and Commissions18 Apr 2006Appeal dismissed
New India Assurance Co. Ltd. Vs CHUHA RAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 301
Tribunals and Commissions18 Apr 2006Appeal allowed
CHRISTIAN MISSION HOSPITAL Vs P.MEENAKSHISUNDARAM
National Consumer Disputes Redressal Commission · 2006 3 CPJ 167
Tribunals and Commissions18 Apr 2006Appeal dismissed
State Bank of India Vs BINDESHWARI PRASAD MEHTA
National Consumer Disputes Redressal Commission · 2006 3 CPR 91 : 2006 4 CPJ 11
Tribunals and Commissions17 Apr 2006Revision Petition dismissed
GURPRIT SINGH DHILLON Vs CHIEF ADMINISTRATOR, PUDA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 284
Tribunals and Commissions17 Apr 2006
Life Insurance Corporation of India Vs VEENA PURI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 362
Tribunals and Commissions17 Apr 2006
UNIT TRUST OF INDIA Vs SHANKER LAL
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 11
Tribunals and Commissions12 Apr 2006Appeal allowed
VIJAY GUPTA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPR 146 : 2006 4 CPJ 21 : 2007 1 CLT 172
Tribunals and Commissions12 Apr 2006Appeal dismissed
SURENDRA KUMAR AGRAWAL Vs TELCO FINANCE LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPC 618 : 2006 2 CPR 440 : 2006 4 CPJ 68
Tribunals and Commissions12 Apr 2006
T Ramesh Kumar Reddycomplainant Vs MANIPAL HOSPITAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 18
Tribunals and Commissions11 Apr 2006Appeal allowed
ARIHANT COMPUTERS (P) LTD. Vs S.Sethuraman
National Consumer Disputes Redressal Commission · 2006 3 CPJ 325
Tribunals and Commissions10 Apr 2006Appeal allowed
AJIMUDDIN Vs New India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPR 124 : 2006 3 CPJ 273