Tribunals and Commissions16 Mar 2009
MADHYA PRADESH HOUSING BOARD Vs Rajesh Mandioi
National Consumer Disputes Redressal Commission · 2009 2 CPJ 259
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 643 of 1,389
Tribunals and Commissions16 Mar 2009
Premanchal Motors Pvt. Ltd. Vs Ramdass And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 98
Tribunals and Commissions16 Mar 2009
NEW INDIA ASSURANCE CO. LTD. Vs Raj Kumar Chaudhary
National Consumer Disputes Redressal Commission · 2009 3 CPJ 191
Tribunals and Commissions16 Mar 2009R.P. dismissed
HDFC BANK LTD. Vs BALWINDER SINGH
National Consumer Disputes Redressal Commission · 2009 3 CPJ 40
Tribunals and Commissions16 Mar 2009
Kumaresh Kumar Gaur Vs Haryana Urban Development Authority and Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 302
Tribunals and Commissions16 Mar 2009Petition dismissed
Talagang Cooperative G/H Ltd. Vs Vandana Sharma
National Consumer Disputes Redressal Commission · 2009 4 CPJ 161 : 2010 1 UC 406
Tribunals and Commissions13 Mar 2009R.P. allowed
UNITED INDIA INSURANCE CO. LTD. Vs V.C. Deenadayal And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 260
Tribunals and Commissions13 Mar 2009R.P. allowed
BHARAT SANCHAR NIGAM LTD. Vs RAMESHWAR PRASAD
National Consumer Disputes Redressal Commission · 2009 3 CPJ 263
Tribunals and Commissions13 Mar 2009
V. Satyamurthy Vs Reliance General Insurance Co. Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 12
Tribunals and Commissions13 Mar 2009
CHANDIGARH HOUSING BOARD Vs Krishan Kumar Goel And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 174
Tribunals and Commissions13 Mar 2009
National Insurance Co. Ltd. And Anr. Vs Jashodaben And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 209
Tribunals and Commissions13 Mar 2009R.P. dismissed
Jallauddin Khan (Dr.) Vs Indra Sen Verma
National Consumer Disputes Redressal Commission · 2009 3 CPJ 89
Tribunals and Commissions12 Mar 2009
Aicam Engineering Limited Vs National Insurance Co. Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 334
Tribunals and Commissions05 Mar 2009
National Insurance Co. Ltd. Vs Vasanthi Marine Foods Ltd.
National Consumer Disputes Redressal Commission · (2009) 03 NCDRC CK 0046
Tribunals and Commissions05 Mar 2009
Directorate Of Rehabilitation Tehari Dam Project Vs Shakha Kathait
National Consumer Disputes Redressal Commission · 2009 3 CPJ 252
Tribunals and Commissions05 Mar 2009
Haryana Seeds Development Corporation Ltd. Vs MAHAVIR SINGH
National Consumer Disputes Redressal Commission · 2009 2 CPJ 395
Tribunals and Commissions05 Mar 2009
Boiler And Services Vs National Woolen And Finishers
National Consumer Disputes Redressal Commission · 2009 2 CPJ 396
Tribunals and Commissions04 Mar 2009
SUNIL JAIN Vs ANSAL HOUSING AND CONSTRUCTION LIMITED
National Consumer Disputes Redressal Commission · 2009 2 CPJ 133
Tribunals and Commissions04 Mar 2009R.P. dismissed
NEW INDIA ASSURANCE CO. LTD. Vs Arun Krishan Puri
National Consumer Disputes Redressal Commission · 2009 3 CPJ 6
Tribunals and Commissions04 Mar 2009R.P. dismissed
HARI SINGH Vs Union Of India And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 315