Tribunals and Commissions28 Apr 2011petitions is dismissed
Prakash Packers Vs Movers Versus Chaitanya Mhatre Akai Consumer Electronics (I) Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 727
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 602 of 1,389
Tribunals and Commissions28 Apr 2011Appeal dismissed
Apollo Hospitals Vs M. Sathyanarayana
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 246 : 2011 2 CPJ 232 : 2011 2 CPR 271
Tribunals and Commissions28 Apr 2011Petitions is dismissed
Ajay Verma Vs United India Insurance Company through its Branch Manager
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 725 : 2011 2 CPJ 246
Tribunals and Commissions28 Apr 2011Revision Petition dismissed.
Uttari Haryana Bijli Vitran Nigam Vs Shastri Nagar, Kanchghar Sudhar Sabha
National Consumer Disputes Redressal Commission · 2011 2 CPJ 268
Tribunals and Commissions27 Apr 2011
Prasanna Builders Pvt. Ltd Vs Radheshyam Bateshwar Pandey
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 244
Tribunals and Commissions27 Apr 2011Appeal dismissed
Deccan Aviation Limited Vs J.L.Roy
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 243 : 2011 2 CPJ 252 : 2011 2 CPR 278
Tribunals and Commissions27 Apr 2011
Oriental Insurance Co. Ltd Vs PANKAJ JAIN
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 245
Tribunals and Commissions27 Apr 2011
R.P. Lahiri Vs Technology Cooperative Group
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 241
Tribunals and Commissions26 Apr 2011Appeal dismissed
Pramod Kumar Sahu Vs EXECUTIVE ENGINEER
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 238
Tribunals and Commissions26 Apr 2011Appeal dismissed
Anjali Gupta Vs Arup Kumar Sengupta
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 242
Tribunals and Commissions26 Apr 2011Appeal dismissed
Course Coordinator And Centre In-charge Vs Reshmi Dutta
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 239
Tribunals and Commissions26 Apr 2011Revision Petition dismissed.
Indian Institute Of Hotel Management Vs Reshmi Dutta
National Consumer Disputes Redressal Commission · 2011 2 CPJ 274
Tribunals and Commissions26 Apr 2011Appeal dismissed.
U P AVAS EVAM VIKAS PARISHAD Vs Suryanath Kar Pathak
National Consumer Disputes Redressal Commission · 2011 2 CPJ 277
Tribunals and Commissions26 Apr 2011Revision dismissed.
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Nishu Tyagi
National Consumer Disputes Redressal Commission · 2011 2 CPR 378 : 2011 3 CPJ 72
Tribunals and Commissions26 Apr 2011Revision Petition allowed.
ASHA DEVI Vs Sanjay Lal Das
National Consumer Disputes Redressal Commission · 2011 3 CPJ 73 : 2011 3 CPR 121
Tribunals and Commissions26 Apr 2011Revision Petition dismissed.
Magma Fincorp Ltd Vs Samarendra Nath Roy
National Consumer Disputes Redressal Commission · 2011 3 CPJ 427
Tribunals and Commissions25 Apr 2011Appeal dismissed
National Insurance Co. Ltd. Vs Naim Akhtar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 237 : 2011 2 CPJ 179 : 2011 2 CPR 291
Tribunals and Commissions25 Apr 2011petitions is dismissed
B.R.S.Heart Institute Vs Research Centre Versus Kuljit Kaur w/o Late S.Balbir Singh Uppal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 722 : 2011 3 CPJ 78
Tribunals and Commissions25 Apr 2011Appeal dismissed
Secretary Vs BHANUMATHI
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 236
Tribunals and Commissions25 Apr 2011Revision Petition allowed.
New India Assurance Co. Ltd Vs Ashok
National Consumer Disputes Redressal Commission · 2011 2 CPJ 255