Tribunals and Commissions01 Dec 2011Revision Petition allowed.
UNITED INDIA INSURANCE CO LTD Vs Aristo Exports Pvt Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 207
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 581 of 1,389
Tribunals and Commissions01 Dec 2011Revision Petition dismissed.
State Bank of India Vs Deepam Sizing Mills
National Consumer Disputes Redressal Commission · 2012 1 CPJ 237
Tribunals and Commissions01 Dec 2011
Gulshan Jain Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 693
Tribunals and Commissions30 Nov 2011Appeal allowed.
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 191
Tribunals and Commissions30 Nov 2011Appeal No. 457 of 2004 allowed. Appeal No. 460 of 2004 dismissed.
Mohan Co. Pvt Ltd Vs Santosh Yadav
National Consumer Disputes Redressal Commission · 2012 1 CPJ 335
Tribunals and Commissions30 Nov 2011Revision Petition dismissed.
South Western Railway Vs Balasaheb Bangi Horamau
National Consumer Disputes Redressal Commission · 2011 4 CPJ 673
Tribunals and Commissions29 Nov 2011
ORIENTAL INSURANCE COMPANY LTD Vs J.M. Khanna
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 776 : 2012 1 CPJ 187
Tribunals and Commissions29 Nov 2011
National Travel Services Vs Gaurang Films
National Consumer Disputes Redressal Commission · 2012 1 CPJ 4
Tribunals and Commissions29 Nov 2011Revision Petition dismissed.
Bombay Golden Transport Pvt Ltd Vs Shiv Hari Texo
National Consumer Disputes Redressal Commission · 2012 1 CPJ 232
Tribunals and Commissions28 Nov 2011Revision Petition disposed of.
CENTRAL BANK OF INDIA Vs Madanlal Saran
National Consumer Disputes Redressal Commission · 2012 1 CPJ 253
Tribunals and Commissions25 Nov 2011Revision Petition allowed.
Priya Industries Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 368
Tribunals and Commissions23 Nov 2011Revision Petition dismissed.
Dila Ram Verma Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2012 1 CPJ 245
Tribunals and Commissions23 Nov 2011Revision Petition dismissed.
Kendra Upadyayara Sanghu Vs Sri Mariswamy
National Consumer Disputes Redressal Commission · 2012 1 CPJ 247
Tribunals and Commissions23 Nov 2011Revision Petition allowed.
Khaitan Electricals Ltd Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 276
Tribunals and Commissions23 Nov 2011Revision Petition disposed of.
Assistant Provident Fund Commissioner Hubli Vs Shankar
National Consumer Disputes Redressal Commission · 2012 1 CPJ 371
Tribunals and Commissions22 Nov 2011Revision Petition allowed
NATIONAL INSURANCE COMPANY LTD Vs Mehboob Khan
National Consumer Disputes Redressal Commission · 2012 1 CPJ 267
Tribunals and Commissions22 Nov 2011Revision Petition disposed of.
V S Malik Vs Avik Mukherjee
National Consumer Disputes Redressal Commission · 2012 1 CPJ 349
Tribunals and Commissions22 Nov 2011Revision Petition dismissed.
Vijay Shakti Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2012 1 CPJ 346
Tribunals and Commissions22 Nov 2011Revision Petition allowed.
NATIONAL INSURANCE CO LTD Vs Sri Chakravarthi Enterprises
National Consumer Disputes Redressal Commission · 2012 1 CPJ 344
Tribunals and Commissions22 Nov 2011Appeal dismissed
UNITED INDIA INSURANCE CO LTD Vs Goli Sridhar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 688 : 2012 1 CPJ 101 : 2012 1 UC 220