Tribunals and Commissions09 Feb 2012
Maqbool Alam Ansari Vs M.S.K. Mapara
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 263
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 576 of 1,389
Tribunals and Commissions08 Feb 2012Revision petition stands dismissed
B.Narasimha Vs Regional Transport Officer, (RTA) Nalgonda A.P.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 42 : 2012 1 CPJ 408
Tribunals and Commissions08 Feb 2012
UNITED INDIA INSURANCE CO.LTD Vs Baba Electricals And Electronics, Dhar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 264
Tribunals and Commissions03 Feb 2012 appeal is partly allowed
Uttranchal Jal Vidyut Nigam Ltd., Vs New India Assurance Company Ltd., Hardwar through its Divisional Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 58 : 2012 1 CPJ 437 : 2012 1 UC 488
Tribunals and Commissions03 Feb 2012dismissed with costs of
Sheo Kumar Singh S/O Shri Ram Bharosha Singh Vs Branch Manager Ashoka Leyland
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 265 : 2012 2 CPJ 433 : 2012 3 CPR 207
Tribunals and Commissions02 Feb 2012
Mahima Real Estate (P) Ltd. Vs Radheyshyam Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 41 : 2012 2 CPJ 26 : 2012 2 CPR 448
Tribunals and Commissions01 Feb 2012Appeal Complaint dismissed
Motisons Securities Pvt. Ltd Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 755 : 2012 2 CPJ 244
Tribunals and Commissions31 Jan 2012Appeal is dismissed
NATIONAL INSURANCE COMPANY LTD Vs Biswanath Traders Through its Proprietor
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 40 : 2012 1 CPJ 430 : 2012 1 UC 470
Tribunals and Commissions31 Jan 2012Appeal dismiss
Delhi Financial Corporation, Saraswati Bhawan Vs SAROJ GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 39 : 2012 1 CPJ 405
Tribunals and Commissions31 Jan 2012
INDIRA PRIYADARSHINI CO -OPERATIVE HOUSING SOCIETY Vs SUDHA K W/O KAMALANATHAN
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 266
Tribunals and Commissions30 Jan 2012
Vikas B.Patharkar Vs Aditya
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 38
Tribunals and Commissions27 Jan 2012Appeal Petition allowed
UHBVNL Vs Chamela Ram
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 754 : 2012 2 CPJ 2 : 2012 2 CPR 169
Tribunals and Commissions27 Jan 2012
NATIONAL INSURANCE CO.LTD Vs Theegala Laxmi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 267 : 2012 2 CPJ 16 : 2012 2 CPR 437
Tribunals and Commissions25 Jan 2012
Ram Avatar Sharma Vs Nabin K. Pattanaik Dr. Pattanaik Laser Eye Institute
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 48 : 2012 1 CPJ 502 : 2012 1 UC 695 : 2012 92 ALLLR 769 : 2013 1 UC 695
Tribunals and Commissions25 Jan 2012
Urmilla Datta Vs Manoranjan Panda
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 51 : 2012 1 CPJ 531
Tribunals and Commissions25 Jan 2012REVISION PETITION NO.3859 OF 2011
Shivdarshan Builders And Developers, Through its partner Shri Sanjay Madhukarrao Mahakalkar Vs Sanjiv
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 49 : 2012 1 CPJ 519
Tribunals and Commissions25 Jan 2012Revision Petition allowed
Country Club Ltd Vs K. Dhamodhar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 753 : 2012 2 CPJ 36 : 2012 2 CPR 452
Tribunals and Commissions24 Jan 2012
P.R. Venugopal Vs K.S. Raju
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 45
Tribunals and Commissions24 Jan 2012revision petition is hereby dismissed
Birendra Kumar Shrivastava Vs Ajay Girish Verma Proprietor Samrat Enterprises Ujjawal Apartment
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 46 : 2012 1 CPJ 534
Tribunals and Commissions24 Jan 2012Petition dismissed
B Shyam Sunder Raj Vs M PANDARINATH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 269 : 2012 2 CPJ 193