Tribunals and Commissions01 Nov 2012Petition dismissed
Manju Sharma @ Mamta Bhardwaj Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2012 4 CPJ 631
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 540 of 1,389
Tribunals and Commissions31 Oct 2012Revision Petition dismissed
Haryana State Federation Of Consumers Co-Op. Wholesale Stores Ltd Vs KHEM CHAND
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 843
Tribunals and Commissions31 Oct 2012
A.P. Jos Vs ICICI Lombard General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 386
Tribunals and Commissions31 Oct 2012
M. Bhaskar Vs Karnataka State Consumer Disputes Redressal Commission
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 851 : 2013 1 CPJ 366
Tribunals and Commissions30 Oct 2012
Manoj Saraf Vs HARYANA URBAN DEVELOPMENT AUTHORITY , Estate Officer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 635 : 2012 4 CPJ 672 : 2012 4 CPR 346
Tribunals and Commissions29 Oct 2012
Subodh Kumar Baheti Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 4 CPJ 671 : 2012 4 CPR 350
Tribunals and Commissions18 Oct 2012
Shrikant G Manti Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2012 4 CPJ 724 : 2012 4 CPR 353
Tribunals and Commissions18 Oct 2012
Tata Engineering Vs SURJIT KAUR
National Consumer Disputes Redressal Commission · 2012 4 CPJ 665 : 2012 4 CPR 364
Tribunals and Commissions18 Oct 2012Petition dismissed
RAJASTHAN HOUSING BOARD Vs Roop Singh Barhat
National Consumer Disputes Redressal Commission · 2012 4 CPJ 667 : 2012 4 CPR 360
Tribunals and Commissions18 Oct 2012Petition dismissed
Hanshmukh Patel Vs Sunil Kumar Majhi
National Consumer Disputes Redressal Commission · 2012 4 CPJ 669 : 2012 4 CPR 362
Tribunals and Commissions18 Oct 2012Petition dismissed
Inderjeet Ajmani Vs BRANCH MANAGER
National Consumer Disputes Redressal Commission · 2012 4 CPJ 654 : 2012 4 CPR 357
Tribunals and Commissions18 Oct 2012Application disposed
NATIONAL INSURANCE CO LTD Vs KASHMIRI
National Consumer Disputes Redressal Commission · 2012 4 CPJ 652 : 2012 4 CPR 354
Tribunals and Commissions18 Oct 2012Petition dismissed
Sanjay Kumar Jangra Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 4 CPJ 726 : 2012 4 CPR 351
Tribunals and Commissions17 Oct 2012
Kusum Devi W/O Late Sunil Singh Vs CHIEF MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2012 3 UC 1918 : 2012 4 CPJ 101
Tribunals and Commissions17 Oct 2012
Satish Kumar Vs State Bank of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 628
Tribunals and Commissions17 Oct 2012
Bhupal Singh Thakur , ORIENTAL INSURANCE Company Limited Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 630
Tribunals and Commissions16 Oct 2012
Lakshmi Saraswathi Apartments Vs G. Shiva Narayana
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 606 : 2012 4 CPJ 727 : 2012 4 CPR 370
Tribunals and Commissions16 Oct 2012
K. Pydi Naidu Vs Maddi Ramanujayya
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 609
Tribunals and Commissions16 Oct 2012
Mohan Lal Benal Vs Icici Prudential Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 631 : 2012 4 CPJ 690 : 2012 4 CPR 383
Tribunals and Commissions16 Oct 2012Appeal dismissed
MADHU RATHOUR Vs South Delhi University Teachers
National Consumer Disputes Redressal Commission · 2012 4 CPJ 658 : 2012 4 CPR 385