Tribunals and Commissions19 Feb 2013Petition dismissed
Surinder Miglani and Anr. Vs Pawan Kumar and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 226
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 534 of 1,389
Tribunals and Commissions18 Feb 2013Petition dismissed
Ashok Laxman Gulhane Vs Tata Finance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 382 : 2013 1 CPJ 599 : 2013 1 CPR 558
Tribunals and Commissions18 Feb 2013Petition dismissed
MADAN YADAV Vs Vinod Menon
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 383 : 2013 1 CPJ 631 : 2013 1 CPR 561
Tribunals and Commissions15 Feb 2013Appeal allowed
Madras Vanaspathi Ltd Vs TAMIL NADU ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 387
Tribunals and Commissions15 Feb 2013
JAGDISH RANA Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 48
Tribunals and Commissions15 Feb 2013Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BISHAN DASS
National Consumer Disputes Redressal Commission · 2013 2 CPJ 235
Tribunals and Commissions15 Feb 2013Petition dismissed
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs Ambaram Patel
National Consumer Disputes Redressal Commission · 2013 4 CPJ 293
Tribunals and Commissions08 Feb 2013
HDFC BANK LTD Vs Ashok Kumar Sinha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 385 : 2013 1 CPJ 669
Tribunals and Commissions08 Feb 2013Appeal dismissed
Alibhai Badruddin Contractor Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 131
Tribunals and Commissions07 Feb 2013dismissed allowed
UNITED INDIA INSURANCE CO. LTD Vs Lanco Rani Joint Venturet
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 388 : 2013 1 CPJ 718
Tribunals and Commissions07 Feb 2013Petition dismissed
AKBAR ALI Vs M/s. Savitha Estate And Resorts India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 68
Tribunals and Commissions07 Feb 2013Petition allowed
Binod Kumar Agrawal Vs New India Assurance Company Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 172
Tribunals and Commissions07 Feb 2013Petition dismissed
Comtrust Eye Hospital Vs V. Sirajudeen and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 183
Tribunals and Commissions07 Feb 2013Appeal dismissed
S.D. Lighting Vs Cholamandalam M.S. General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 95
Tribunals and Commissions06 Feb 2013
Barnali Chowdhury Vs Woodlands Medical Centre Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 372
Tribunals and Commissions04 Feb 2013
NATIONAL INSURANCE CO. LTD. Vs Jila Sahkari Kendriya Bank Maryadit
National Consumer Disputes Redressal Commission · 2013 2 CPJ 122
Tribunals and Commissions04 Feb 2013Petition Partly Allowed
PUNJAB NATIONAL BANK Vs M. Shahnaz
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 876 : 2014 1 CPJ 462
Tribunals and Commissions01 Feb 2013Petition dismissed
National Insurance Co. Ltd. Vs Mohan Singh and Ors.
National Consumer Disputes Redressal Commission · 2013 1 CPC 633 : 2013 1 CPJ 664 : 2013 37 RCR(Civ) 920
Motor Vehicles Act, 1988, Section 50, Section 50 - Transfer of ownership
Tribunals and Commissions01 Feb 2013
BALKRISHNA RAMCHANDRA TAVsE Vs LIQUIDATOR, ICHALKARANJI URBAN CO-OP. BANK LTD. & 2 ORS
National Consumer Disputes Redressal Commission · 2013 1 ALLMR(JOURNAL) 4
Maharashtra Co-operative Societies Act, 1960, Section 107 - Bar of suit in winding up and dissolution matters
Tribunals and Commissions01 Feb 2013Petition dismissed
Gulshan Jain Vs Dhbvnl
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 371