Tribunals and Commissions03 Sept 2013Petition dismissed
Laxmi Narain Bora Vs Post Master General And Ors.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 101
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 509 of 1,389
Tribunals and Commissions03 Sept 2013Appeal dismissed
M.L. Sharma Vs H.U.D.A.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 171
Tribunals and Commissions02 Sept 2013
Montu Vs Pt. Bhagwat Dayal Sharma and Another
National Consumer Disputes Redressal Commission · 2013 4 CPJ 113
Tribunals and Commissions02 Sept 2013Petition allowed
Ritu Gupta Vs Rajdhani Hospital
National Consumer Disputes Redressal Commission · 2014 3 CPJ 528
Tribunals and Commissions02 Sept 2013
Moran Plantation Pvt. Ltd., Parasramka Holding Pvt. Ltd. And Mili Marketing Pvt. Ltd. Vs Ambience Private Ltd.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 313
Tribunals and Commissions02 Sept 2013
M.O.H. Leathers Ltd. Vs INDIAN BANK
National Consumer Disputes Redressal Commission · 2013 4 CPJ 107
Tribunals and Commissions02 Sept 2013Petition dismissed
Anjana Abraham Vs Koothattukulam Farmers Service Co -Operative Bank Ltd.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 333
Tribunals and Commissions02 Sept 2013Petition allowed
Subhra Bose And Anr. Vs I.C.I.C.I. Lombard General Insurance Co. Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 184
Tribunals and Commissions30 Aug 2013Dismissed
Jai Bharat Sinha Vs Chairman Bihar State Electricity Board
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 616 : 2013 4 CPJ 193
Tribunals and Commissions30 Aug 2013
Rajasthan Housing Board Through Housing Commissioner Rajasthan Vs PREM DEVI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 618
Tribunals and Commissions30 Aug 2013
RAJESH JAIN Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 617 : 2013 4 CPJ 224
Tribunals and Commissions30 Aug 2013
J.P. Dwellings Pvt. Ltd. Vs P.K. Raikwar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 619 : 2013 4 CPJ 194
Tribunals and Commissions30 Aug 2013Petition allowed
Shri Sukhwinder Singh Vs Cholamandalam -MS General Insurance Company Ltd. Through its Regional Manager and Cholamandalam -MS General Insurance Company Ltd. Through its Divisional Manager
National Consumer Disputes Redressal Commission · 2013 4 CPJ 218
Tribunals and Commissions30 Aug 2013Petition dismissed
THE NEW INDIA ASSURANCE CO. LTD. Vs M/s. B. Mangatram And Co.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 211
Tribunals and Commissions30 Aug 2013Petition allowed
LIFE INSURANCE CORPORATION OF INDIA Vs Banwari Lal Yadav
National Consumer Disputes Redressal Commission · 2013 4 CPJ 38
Tribunals and Commissions30 Aug 2013Petition allowed
NATIONAL INSURANCE CO. LTD. Vs M/S. Richardson And Cruddas (1997) Ltd.
National Consumer Disputes Redressal Commission · (2013) 08 NCDRC CK 0004
Tribunals and Commissions30 Aug 2013
P.J. Joseph Vs Aratukulam
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 615 : 2013 4 CPJ 192
Tribunals and Commissions29 Aug 2013
Harmesh Chandra Vs State Of Punjab Through Shruti Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 621
Tribunals and Commissions29 Aug 2013Appeal dismissed
The Rajasthan Tourism Development Corporation Vs Aakanshi Satellite Programmers, , M/s. Cable Net Service and Shri Anurag Khanna
National Consumer Disputes Redressal Commission · 2013 4 CPJ 209
Tribunals and Commissions29 Aug 2013Petition dismissed
SATPAL Vs United India Insurance Co. Ltd. Through its Deputy Manager, Regional Office, SCO No. 123 -24, Sector 17 -B, Chandigarh, , United India Insurance Co. Ltd. 75, Anaj Mandi, Fatehabad through its Branch Manager, , United India Insuranc
National Consumer Disputes Redressal Commission · 2013 4 CPJ 15