Tribunals and Commissions31 Oct 2013
MEENAKSHI Vs Foreign Horizons Overseas Consultants Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 748 : 2014 1 CPJ 171
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 500 of 1,389
Tribunals and Commissions30 Oct 2013
KRISHAN SINGH Vs Future General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 742
Tribunals and Commissions30 Oct 2013
Madan Lal Suryavanshi Vs Shahrukh Pasi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 743
Tribunals and Commissions30 Oct 2013
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs Manager, M/S Kallarakal Maharani Gold
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 751
Tribunals and Commissions29 Oct 2013
SHANTILATA DAS Vs ICICI BANK LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 739 : 2013 4 CPJ 519
Tribunals and Commissions29 Oct 2013
N. Manohar Reddy Vs Happy Farm And Resorts
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 744 : 2014 1 CPJ 149
Tribunals and Commissions29 Oct 2013
BALA DEVI Vs Metlife India Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 752 : 2013 4 CPJ 522
Tribunals and Commissions29 Oct 2013
Raj Auto Financers Vs Atmaram Sursingh Jadhav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 761
Tribunals and Commissions29 Oct 2013
Dandu Krishna Murthy Raju Vs Branch Manager Of Reliance Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 839
Tribunals and Commissions28 Oct 2013
Sarbati Steel Tubes Limited Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 738 : 2013 4 CPJ 628
Tribunals and Commissions28 Oct 2013
DELHI DEVELOPMENT AUTHORITY Vs Pramod Pal Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 755 : 2014 1 CPJ 196
Tribunals and Commissions28 Oct 2013
BIHAR STATE ELECTRICITY BOARD Vs GAYATRI DEVI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 754
Tribunals and Commissions28 Oct 2013
NATIONAL INSURANCE CO. LTD Vs Akhtar Bano
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 753 : 2013 4 CPJ 617
Tribunals and Commissions28 Oct 2013
KAMALJIT KAUR Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 762 : 2014 1 CPJ 18
Tribunals and Commissions25 Oct 2013
K.C. Associate Vs PRADEEP
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 734 : 2013 4 CPJ 625
Tribunals and Commissions25 Oct 2013
DULI CHAND Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 737 : 2014 4 CPJ 518
Tribunals and Commissions25 Oct 2013
IQBAL KAUR Vs Vice-Chairman Delhi Development Authority
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 740 : 2013 4 CPJ 623
Tribunals and Commissions25 Oct 2013
V.Perumalsamy Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 757 : 2014 1 CPJ 222
Tribunals and Commissions25 Oct 2013
R.K.VARMA Vs Director/Controller, Kalyani (Escorts)
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 758 : 2014 1 CPJ 249
Tribunals and Commissions25 Oct 2013
JET AIRWAYS (INDIA) LTD Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 756 : 2014 1 CPJ 226