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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 289 of 1,389

Tribunals and Commissions13 Mar 2018Dismissed

B. Sitharam Reddy Vs Manager, Dena Bank & Ors

National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0156

Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 61, 62, 65Consumer Protection Act, 1986 — Section 21(b)