Tribunals and Commissions07 Jun 2018Allowed
Ramesh Chander Dhawan Vs Savita Dhawan
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 17(1)(i), 17(2)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 282 of 1,389
Tribunals and Commissions07 Jun 2018Allowed
Seema Anand & Anr Vs Unitech Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0015
Tribunals and Commissions07 Jun 2018Dismissed
Sandeep Kwatra & Anr Vs Housing Development Finance Corporation Ltd. & Ors
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0014
Tribunals and Commissions07 Jun 2018Disposed Off
Vivek Shrivastava Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0013
Tribunals and Commissions07 Jun 2018Disposed Off
Surender Kumar Gangahar Vs M/S. Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0012
Tribunals and Commissions05 Jun 2018Dismissed
B.L. Malviya Vs A. Zohari
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0011
Negotiable Instrument Act, 1881 — Section 77
Tribunals and Commissions05 Jun 2018Allowed
National Insurance Co. Ltd Vs Chhabubai
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0010
Tribunals and Commissions05 Jun 2018Dismissed
Rajendra Chimanlal Mody Vs Mahindra & Mahindra Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions05 Jun 2018Allowed
Shreya Milind Nimonkar Vs Dr. Seema Shanbhag & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0008
Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 10(4), Order 1 Rule 14(1)(b)
Tribunals and Commissions05 Jun 2018Disposed Off
Tanveer Kaur Sidhu & Anr Vs Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0007
Tribunals and Commissions04 Jun 2018Dismissed
Goodwill Transport Corporations Vs Prerna Sintex & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0006
Couriers Act, 1965 — Section 10Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Jun 2018Allowed
Sameer Dewan Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions04 Jun 2018Disposed Off
Pawan Kumar & Anr Vs M/S. Raheja Developers Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions01 Jun 2018Dismissed
Chandigarh Overseas Pvt. Ltd Vs Karuna Vaidya
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 17, 27
Tribunals and Commissions01 Jun 2018Dismissed
Iffco Tokio General Insurance Co. Limited Vs M/S. Bestochem Formulation (I) Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d), 19, 21(a)(ii)
Tribunals and Commissions01 Jun 2018Allowed
Foreigner Regional Registration Officer, Kolkata Vs Sri Bijay Kumar Barnwal
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions31 May 2018Dismissed
Ramkishan Yadav Vs Shaheed Satyavir Gas Agency (Distributor Of Hp Gas) & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0146
Consumer Protection Act, 1986 — Section 16(1)(B), 16(1)(b)(ii)
Tribunals and Commissions31 May 2018Dismissed
Magma Fincorp Ltd Vs Naziya Parvin
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0145
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions31 May 2018Dismissed
Puja Constructions Limited Vs Baljit Kaur Ranger
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0144
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions31 May 2018Allowed
M/S. Ittina Properties Pvt. Ltd. & 3 Ors Vs Vidya Raghupathi & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0143
Consumer Protection Act, 1986 — Section 19Town and Country Planning Act, 1990 — Section 14, 15Karnataka Municipal Corporation Act, 1976 — Section 300, 310