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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 263 of 1,389

Tribunals and Commissions20 Nov 2018Dismissed

DHBVNL Vs Rajbeer Singh

National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0039

Consumer Protection Act, 1986 — Section 21(b), 24A