Tribunals and Commissions06 Oct 1995Petition allowed
ORIENTAL INSURANCE CO. LTD., WASHIM Vs RAJESH KUMAR HIRALAL BAJAJ
National Consumer Disputes Redressal Commission · 1995 3 CPJ 75 : 1995 3 CPR 370 : 1996 1 CPC 63
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,219 of 1,389
Tribunals and Commissions06 Oct 1995
RAJASTHAN HOUSING BOARD, JAIPUR Vs KANWARJI MAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 33 : 1995 3 CPR 444 : 1996 1 CPC 340 : 1996 1 CPJ 210
Tribunals and Commissions06 Oct 1995
ORIENTAL INSURANCE CO. LTD., WASHIM Vs RAJESHKUMAR HIRALAL BAJAJ
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 67
Tribunals and Commissions06 Oct 1995
VISWALAKSHMI SASIDHARAN Vs BRANCH MANAGER, SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 56 : 1995 3 CPR 374 : 1996 1 CLT 230 : 1996 1 CPC 60 : 1996 1 CPJ 1 : 1996 1 CPJ 191
Tribunals and Commissions05 Oct 1995
MADHU CHAWLA Vs R.K.ENGINEERING CO.(P) LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 35 : 1995 3 CPJ 73 : 1995 3 CPR 271 : 1995 3 CPR 449 : 1996 1 CLT 394 : 1996 1 CPC 56
Tribunals and Commissions28 Sept 1995Appeal allowed
SHIVAPUTRAPPA Vs SHIVAJI NANASAHEB NIMBALKAR
National Consumer Disputes Redressal Commission · 1995 3 CPR 567 : 1996 1 CLT 259 : 1996 3 CPJ 217
Tribunals and Commissions27 Sept 1995Appeals dismissed
SHASHIKANT KRISHANAJI DOLE , MAHESH VASANT DATE , SHIKSHAN PRASARAK MANDALI Vs SHIKSHAN PRASARAK MANDALI , SHASHIKANT KRISHANAJI DOLE , SHASHIKANT K. DOLE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 97 : 1995 3 CPR 274 : 1996 1 CLT 71 : 1996 1 CPC 40
Tribunals and Commissions27 Sept 1995Dismissed
K.M. LAKSHMAN Vs SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO
National Consumer Disputes Redressal Commission · 1995 2 CPC 482 : 1995 3 CPJ 89 : 1995 3 CPR 198 : 1996 1 CLT 169
Tribunals and Commissions27 Sept 1995
S.P.DHAVASKAR Vs HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 36 : 1995 2 CPC 669 : 1995 3 CPR 376 : 1996 1 CLT 149 : 1996 1 CPJ 65
Tribunals and Commissions26 Sept 1995Complaint allowed
JAIPUR RURAL HEALTH And DEVELOPMENT TRUST Vs TATA ENGINEERING LOCOMOTIVE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 1 CPC 484 : 1996 1 CPR 221 : 1996 2 CLT 181 : 1996 3 CPJ 69
Tribunals and Commissions22 Sept 1995Allowed
SHIVRAM ANIL Vs KHALSA FURNITURE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 533 : 1996 1 CPC 239
Tribunals and Commissions21 Sept 1995Appeals dismissed
Ram Naresh Singh Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 364 : 1996 1 CPR 419
Tribunals and Commissions19 Sept 1995Revision Petition allowed
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs B.G. SARANG
National Consumer Disputes Redressal Commission · 1995 2 CPC 514 : 1995 3 CPJ 40 : 1995 3 CPR 60 : 1996 1 CLT 48
Tribunals and Commissions19 Sept 1995Petition dismissed
MAHABIR SINGH DESWAL Vs ARORA HANDLOOM STORE
National Consumer Disputes Redressal Commission · 1995 2 CPC 526 : 1995 3 CPJ 71 : 1995 3 CPR 191
Tribunals and Commissions19 Sept 1995
INTERFREIGHT SERVICES PVT. LTD. Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 85 : 1995 2 CPC 496 : 1995 3 CPJ 85 : 1995 3 CPR 204 : 1996 1 CLT 140
Tribunals and Commissions19 Sept 1995
PARDES DEHYDRATION COMPANY Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 84 : 1995 3 CPJ 92 : 1995 3 CPR 221 : 1996 1 CLT 84 : 1996 1 CPC 336
Tribunals and Commissions19 Sept 1995
K.SAKSENA Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 81 : 1995 2 CPC 503 : 1995 3 CPR 207 : 1996 0 ACJ 180 : 1996 1 CLT 79 : 1996 1 CPJ 76
Tribunals and Commissions19 Sept 1995
ORIENTAL GENERAL INSURANCE CO. LTD. Vs KARNAL CARD BOARD INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 82 : 1995 2 CPC 527 : 1995 3 CPR 192 : 1996 1 CPJ 69
Tribunals and Commissions19 Sept 1995
Kody Elcot Ltd Vs C P Gupta
National Consumer Disputes Redressal Commission · 1995 2 CPC 489 : 1995 3 CPR 201 : 1996 1 CPJ 7
Tribunals and Commissions19 Sept 1995
Air France Cargo Vs Pillaiyar Exports
National Consumer Disputes Redressal Commission · 1995 3 CPR 212 : 1996 1 CLT 61 : 1996 1 CPJ 56