Tribunals and Commissions18 Nov 1997Appeal allowed
MUNICIPAL COUNCIL, JAGADHRI Vs RAMESH CHAND GOEL
National Consumer Disputes Redressal Commission · 1998 1 CLT 556 : 1998 1 CPC 48 : 1998 1 CPJ 536
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,135 of 1,389
Tribunals and Commissions18 Nov 1997Revision Petition dismissed
Life Insurance Corporation of India Vs GURDEV SINGH
National Consumer Disputes Redressal Commission · 1998 1 CLT 598 : 1998 1 CPJ 442
Tribunals and Commissions18 Nov 1997Appeal allowed
A.M. MATHEW Vs DIRECTOR, KARUNA HOSPITAL
National Consumer Disputes Redressal Commission · 1998 1 CPJ 476 : 1998 1 CPR 39
Tribunals and Commissions18 Nov 1997Petition disposed of
Ravindra Kumar Gupta Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 1998 2 CPC 96 : 1998 2 CPJ 257
Tribunals and Commissions18 Nov 1997Appeal allowed with costs
URMILA SINDHURIA Vs SENIOR BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1998 1 CLT 593 : 1998 1 CPC 461 : 1998 1 CPJ 402
Tribunals and Commissions17 Nov 1997Appeal allowed
H.C.L. LTD. Vs Krishna Nanu Naik
National Consumer Disputes Redressal Commission · 1998 2 CPJ 174
Tribunals and Commissions17 Nov 1997Appeal allowed with costs
V.SURIAKUMAR Vs GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATIONS
National Consumer Disputes Redressal Commission · 1998 1 CPJ 315
Tribunals and Commissions14 Nov 1997Complaint allowed
V.K.JACOB Vs DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 323
Tribunals and Commissions12 Nov 1997Appeal dismissed
TELECOMMUNICATION DEPTT. Vs BUTIBAI AGRAWAL
National Consumer Disputes Redressal Commission · 1998 2 CPJ 618 : 1998 3 CPR 479
Tribunals and Commissions12 Nov 1997Appeals dismissed
MAYO HOSPITAL Vs SUNIL TIWARI
National Consumer Disputes Redressal Commission · 1997 2 CPC 580 : 1997 3 CPJ 387 : 1997 3 CPR 574
Tribunals and Commissions12 Nov 1997Appeal dismissed
JASWANT N. DAULATRAMANI Vs General Manager, Calcutta Telephones
National Consumer Disputes Redressal Commission · 1997 3 CPJ 566
Tribunals and Commissions11 Nov 1997Appeal allowed
SAVITRI C.PILLAI Vs Life Insurance Corpn. of India
National Consumer Disputes Redressal Commission · 1998 1 CPJ 72
Tribunals and Commissions11 Nov 1997Appeal dismissed
CHANDIGARH HOUSING BOARD Vs Narinder Kaur Makol
National Consumer Disputes Redressal Commission · 1997 2 CPC 563 : 1998 1 CLT 62 : 1998 1 CPJ 95
Tribunals and Commissions11 Nov 1997Complaint dismissed
SHANTI Vs Post Graduate Institute of Medical Education and Research
National Consumer Disputes Redressal Commission · 1998 1 CPJ 609
Tribunals and Commissions11 Nov 1997Appeal allowed
Budhi Singh Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1997 2 CPC 561 : 1997 3 CPR 539 : 1998 1 CLT 96 : 1998 1 CPJ 436
Tribunals and Commissions11 Nov 1997Appeals dismissed
Gurgaon Gramin Bank Vs GIANI RAM
National Consumer Disputes Redressal Commission · 1998 1 CLT 552 : 1998 1 CPC 98 : 1998 1 CPJ 497
Tribunals and Commissions11 Nov 1997Appeal dismissed
REGIONAL MANAGER, CEMENT CORPN. OF INDIA LTD. Vs ADMINISTRATOR, M.R. KRISHNAMURTHY CO-OP. SUGAR MILLS LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 248
Tribunals and Commissions11 Nov 1997Appeal allowed
Mansa Devi Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1997 2 CPC 578 : 1997 3 CPR 545 : 1998 1 CLT 94 : 1998 1 CPJ 316
Tribunals and Commissions10 Nov 1997Appeal disposed of
BALAM RAM Vs State of Himachal Pradesh
National Consumer Disputes Redressal Commission · 1997 2 CPC 557 : 1997 3 CPR 533 : 1998 1 CLT 98 : 1998 1 CPJ 312
Tribunals and Commissions10 Nov 1997
Shalimar Gas Service Vs Modi Lpg Ltd
National Consumer Disputes Redressal Commission · 1998 1 CPJ 46 : 1998 2 CPC 697