Tribunals and Commissions10 Feb 1999Complaint allowed with costs
RENUKA SEKHON Vs Air France
National Consumer Disputes Redressal Commission · 1999 1 CLT 280 : 1999 1 CPJ 663
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,094 of 1,389
Tribunals and Commissions10 Feb 1999Complaint dismissed
V.DAMODARAN Vs HOTEL CHANMA INTER NATIONAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 694 : 1999 1 CPR 595 : 1999 2 CPC 58
Tribunals and Commissions10 Feb 1999Appeal dismissed
PERURI MINERAL AND REFRACTORIES Vs Andhra Pradesh STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1999 2 CLT 206 : 1999 2 CPC 355 : 1999 2 CPJ 428 : 1999 2 CPR 249
Tribunals and Commissions10 Feb 1999Appeal allowed
SURINDERA DEPARTMENTAL STORE Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1999 1 CLT 589 : 1999 1 CPC 533 : 1999 2 CPJ 122
Tribunals and Commissions09 Feb 1999Complaint dismissed with costs
SURINDER KUMAR (LADDI) Vs SANTOSH MENON
National Consumer Disputes Redressal Commission · 1999 2 CLT 89 : 1999 2 CPC 427 : 2000 1 CPR 23 : 2000 3 CPJ 517
Tribunals and Commissions09 Feb 1999
BIR INDER SINGH Vs CHANDIGARH ADMINISTRATION
National Consumer Disputes Redressal Commission · 1999 1 CCC 346 : 1999 1 CLT 296 : 1999 1 CPC 164 : 1999 1 CPJ 646 : 1999 1 CPR 401
Tribunals and Commissions09 Feb 1999Appeal dismissed with costs
DCM Financial Services Ltd. Vs RAMAN MITTAL
National Consumer Disputes Redressal Commission · 1999 1 CPC 170 : 1999 1 CPJ 705
Tribunals and Commissions09 Feb 1999Complaint succeeds with costs
SIMRAN MACKER Vs DCM Financial Services Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CLT 281 : 1999 1 CPJ 654 : 1999 1 CPR 412
Tribunals and Commissions09 Feb 1999Appeals disposed of accordingly
BALRAJ SINGH SANDHU Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 1 CLT 594 : 1999 1 CPC 448 : 1999 1 CPR 623 : 1999 2 CPJ 146
Tribunals and Commissions09 Feb 1999Complaint partly allowed with costs
SHIRDI TRADERS Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 410 : 1999 2 CPC 361 : 1999 2 CPR 234
Tribunals and Commissions08 Feb 1999Ordered accordingly
AMIT PRABHAT Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 2 CPJ 21
Tribunals and Commissions08 Feb 1999Appeal dismissed
SUNITA RANI Vs KETAKI GARG
National Consumer Disputes Redressal Commission · 1999 2 CLT 405 : 1999 2 CPC 423 : 2001 1 CPJ 532
Tribunals and Commissions08 Feb 1999Appeal disposed of
Life Insurance Corporation of India Vs S.VENKATAMMA
National Consumer Disputes Redressal Commission · 1999 1 CPC 683 : 1999 1 CPJ 439 : 1999 2 CPR 243
Tribunals and Commissions08 Feb 1999Appeal allowed
SADEEV SINGH SANDHU AND SONS Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 1 CLT 587 : 1999 1 CPC 505 : 1999 1 CPR 612 : 1999 2 CPJ 118
Tribunals and Commissions08 Feb 1999Appeal dismissed
VIJAY SAXENA Vs SACHIV, L.D.A.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 153
Tribunals and Commissions05 Feb 1999Appeal allowed
New India Assurance Co. Ltd. Vs KODURU MADHUSUDHAN REDDY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 396
Tribunals and Commissions05 Feb 1999Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs KODURU MADHUSUDHAN REDDY
National Consumer Disputes Redressal Commission · 1999 2 CLT 213 : 1999 2 CPJ 408 : 1999 2 CPR 262
Tribunals and Commissions04 Feb 1999Appeal accepted
TAMIL NADU PETRO PRODUCTS LTD. Vs NIRMAL KUMARI GARG
National Consumer Disputes Redressal Commission · 1999 1 CLT 283 : 1999 1 CPJ 693
Tribunals and Commissions04 Feb 1999Appeal disposed of
K.P.ABDURAHIMAN @ KUNHAPPA Vs K.A.MEERAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 249
Tribunals and Commissions03 Feb 1999Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs PARAMJEET GAIND
National Consumer Disputes Redressal Commission · 2000 2 CPJ 96