High Courts28 Jul 2014
Bharat Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0333
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 467, 468
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 820 of 2,383
High Courts28 Jul 2014Dismissed
Archana Jain Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0332
Constitution of India, 1950 — Article 226
High Courts28 Jul 2014Dismissed
Narendra Kumar Gupta Vs Union of India
Madhya Pradesh High Court · (2014) 4 MPJR 81 : (2014) 4 MPLJ 587
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 13Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 11, 8, 8(1), 8(1)(d)
High Courts28 Jul 2014Allowed
Manju Vs Pramod Kumar
Madhya Pradesh High Court · (2014) 07 MP CK 0205
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts28 Jul 2014Disposed Off
Raghvendra Singh Kushwah Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts28 Jul 2014
Chandrama Prakash Upadhyay Vs Hari Singh Gour Vishwavidyalaya
Madhya Pradesh High Court · (2014) 07 MP CK 0192
Central Universities Act, 2009 — Section 21, 33, 35
High Courts28 Jul 2014
Sharad Kumar Agrawal Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPHT 297 : (2014) 4 MPJR 40
Criminal Procedure Code, 1973 (CrPC) — Section 482Explosive Substances Act, 1908 — Section 4, 5
High Courts28 Jul 2014Allowed
Jagdish Prasad Sen Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0144
High Courts28 Jul 2014Dismissed
Pappu Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 294, 323, 325
High Courts28 Jul 2014
Ramesh Kumar Vs Sirdar Singh
Madhya Pradesh High Court · (2014) 07 MP CK 0128
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27, 100
High Courts28 Jul 2014Disposed Off
Govind Saini Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0058
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 14, 2(1), 64, 7A
High Courts28 Jul 2014Partly Allowed
Ekta Sharma Vs Deepak Sharma
Madhya Pradesh High Court · (2014) 07 MP CK 0056
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B, 25, 28
High Courts28 Jul 2014Dismissed
Secretary State of M.P. Vs Bansilal
Madhya Pradesh High Court · (2014) 07 MP CK 0055
High Courts28 Jul 2014Dismissed
Pravesh Pathak Vs Shakultala Sharma
Madhya Pradesh High Court · (2014) 07 MP CK 0047
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149, 151Constitution of India, 1950 — Article 227
High Courts25 Jul 2014Dismissed
Laxmi Devi Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0337
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 2014Disposed Off
Mangesh Vs Municipality Kukdeshver
Madhya Pradesh High Court · (2014) 07 MP CK 0336
High Courts25 Jul 2014
Riya Lalwani Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0335
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 376(1)
High Courts25 Jul 2014Dismissed
Kashmir Singh Vs Ghanshyam
Madhya Pradesh High Court · (2014) 07 MP CK 0334
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts25 Jul 2014Disposed Off
Dilip Singh Vs Ramnath
Madhya Pradesh High Court · (2014) 07 MP CK 0324
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17(1)(B)
High Courts25 Jul 2014Allowed
Ballu Yadav Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 4 MPHT 249
Criminal Procedure Code, 1973 (CrPC) — Section 301(2), 437(3), 439, 82Penal Code, 1860 (IPC) — Section 120-B, 147, 148, 149, 294