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Madhya Pradesh High Court judgments

47,648 judgments · page 818 of 2,383

High Courts05 Aug 2014Dismissed

Purshottam Vs Nandkishore

Madhya Pradesh High Court · (2014) 08 MP CK 0039

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
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High Courts04 Aug 2014Allowed

Nagrik Sahkari Bank Maryadit Vs State of M.P.

Madhya Pradesh High Court · AIR 2014 MP 151 : (2015) 1 BC 556 : (2014) 5 MPHT 314 : (2014) 4 MPLJ 147

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Defence of India Act, 1962 — Section 43
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High Courts04 Aug 2014Dismissed

Lajjaram Kushwah Vs Chief Executive Officer

Madhya Pradesh High Court · (2014) 08 MP CK 0143

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 11, 18, 24, 24(2), 4
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High Courts04 Aug 2014

Ultratech Cement Limited Vs State of M.P.

Madhya Pradesh High Court · (2015) 5 FLT 42 : (2014) 4 MPHT 187

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10AMines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(3), 11(4), 30, 6
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High Courts04 Aug 2014Dismissed

Hitendra Kumar Shukla Vs D.R.M.

Madhya Pradesh High Court · (2014) 08 MP CK 0077

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 — Article 227
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High Courts04 Aug 2014Disposed Off

Ultratech Cement Ltd. Vs State of M.P.

Madhya Pradesh High Court · (2014) 3 MPLJ 599

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10AMines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(3), 11(4), 30, 6
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