High Courts01 Aug 2014Disposed off
Anurag Modi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 CGLJ 1 : (2015) 2 MPHT 324
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 819 of 2,383
High Courts01 Aug 2014
Mahesh Vs Harisingh and Others
Madhya Pradesh High Court · (2015) 1 MPHT 356 : (2015) 2 MPLJ 101
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Constitution of India, 1950 — Article 227
High Courts01 Aug 2014
State of M.P. Vs Samar Bahadur Singh
Madhya Pradesh High Court · (2014) 4 MPHT 307 : (2014) 4 MPLJ 347
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts01 Aug 2014Dismissed
Mukesh Kumar Jatav Vs State of M.P.
Madhya Pradesh High Court · (2014) 08 MP CK 0078
Constitution of India, 1950 — Article 226
High Courts01 Aug 2014
Anter Singh Lodha Vs State of M.P.
Madhya Pradesh High Court · (2014) 08 MP CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 320(2)Penal Code, 1860 (IPC) — Section 294, 323, 326, 506II
High Courts01 Aug 2014
Rajesh Gautam Vs Hari Singh Gour University
Madhya Pradesh High Court · (2014) 08 MP CK 0056
University Grants Commission Act, 1956 — Section 26
High Courts01 Aug 2014
Mohd. Ali Vs Munnilal Ahirwar and Others
Madhya Pradesh High Court · (2015) 2 MPHT 147 : (2015) 1 MPLJ 364
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 35
High Courts31 Jul 2014Allowed
Mool Chand Vs State of M.P.
Madhya Pradesh High Court · (2015) 2 CCR 226
Penal Code, 1860 (IPC) - Section 201, 302
High Courts31 Jul 2014
M.P. Housing and Infrastructure Development Board and Others Vs Sudha Jain and Others
Madhya Pradesh High Court · (2014) 3 JLJ 104
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Stamp Act, 1899 — Section 47, 50
High Courts31 Jul 2014Disposed Off
M.B. Khalsa Education Society Vs National Coucil For Teachers Education
Madhya Pradesh High Court · (2014) 07 MP CK 0341
High Courts31 Jul 2014
Vijay Krishna Mishra Vs State of M.P.
Madhya Pradesh High Court · (2015) LabIC 345
High Courts31 Jul 2014
Balmukund Mishra Vs Laxmi Prasad
Madhya Pradesh High Court · (2014) 07 MP CK 0261
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts31 Jul 2014
M.P. Housing and Infrastructure Development Board Vs Sudha Jain Property Officer Vs Geeta Soni The State of Madhya Pradesh Vs Nirpat Singh Tekre
Madhya Pradesh High Court · (2014) 5 MPHT 99 : (2015) 1 MPLJ 195
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Stamp Act, 1899 — Section 47, 47A, 47A, 50
High Courts30 Jul 2014Disposed Off
Naveen Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPHT 111
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498(A), 498-A
High Courts30 Jul 2014Dismissed
Kedarnath Neekhra Vs Suprabhat Grih Nirman
Madhya Pradesh High Court · (2014) 4 MPLJ 192
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 82
High Courts30 Jul 2014Allowed
Ramesh Chandra Sharma Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0203
Constitution of India, 1950 — Article 226
High Courts30 Jul 2014
Sunil Enterprises Vs Mithila Devi
Madhya Pradesh High Court · (2014) 3 JLJ 220 : (2014) 4 MPLJ 134 : (2015) 1 RCR(Rent) 218
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Jul 2014Disposed Off
Arun Kumar Sood Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0145
Madhya Pradesh Land Revenue Code, 1959 — Section 171Madhya Pradesh Municipalities Act, 1961 — Section 313
High Courts30 Jul 2014Allowed
Atul Kumar Jain Vs Mamta Jain
Madhya Pradesh High Court · (2014) 07 MP CK 0054
Civil Procedure Code, 1908 (CPC) — Section 35AFamily Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 13
High Courts30 Jul 2014Dismissed
Vaijanti Vs Rakesh
Madhya Pradesh High Court · (2014) 07 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 9Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 9