High Courts08 Dec 2014
State of M.P. Vs Mannulal
Madhya Pradesh High Court · (2015) 1 MPLJ 307
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 789 of 2,383
High Courts08 Dec 2014
Arun Kumar Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0049
Constitution of India, 1950 — Article 14, 21
High Courts08 Dec 2014
Pramod Kumar Shrivas Vs M.P. Poorva Kshetra Vidyut Vitran Company
Madhya Pradesh High Court · (2014) 12 MP CK 0028
Constitution of India, 1950 — Article 14
High Courts08 Dec 2014
Venkatesh Earthen Private Ltd. Vs South East Central Railway
Madhya Pradesh High Court · (2015) 1 JLJ 301 : (2015) 2 MPLJ 298
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts08 Dec 2014
Sunder Lal Sahu Vs State of M.P.
Madhya Pradesh High Court · AIR 2015 MP 15
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 3(2)(d), 5(3)
High Courts08 Dec 2014
Rai Singh Chourasiya Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0020
Penal Code, 1860 (IPC) — Section 120B, 201, 419, 420, 468
High Courts05 Dec 2014
Shailendra Singh Nahar Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 144 FLR 801 : (2015) 1 MPHT 181 : (2015) 1 MPLJ 560
High Courts05 Dec 2014
Somani Charitable Trust Vs Union of India
Madhya Pradesh High Court · (2014) 12 MP CK 0074
Income Tax Act, 1961 — Section 10(22), 10(23C)(vi), 10(23C)(vi), 2, 2(15)
High Courts05 Dec 2014
Sanju Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) CriLJ 958
Constitution of India, 1950 — Article 226, 227National Security Act, 1980 — Section 12(1), 3, 3(2), 3(2), 3(3)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3
High Courts05 Dec 2014
Basant Rathor Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 12 MP CK 0015
Penal Code, 1860 (IPC) — Section 294, 323, 34, 354A, 354A
High Courts05 Dec 2014
Rakesh Gurjar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 12 MP CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 294, 320, 322, 325, 326
High Courts05 Dec 2014
Gopal Prasad Vs Ashok Kumar
Madhya Pradesh High Court · (2014) 12 MP CK 0004
Transfer of Property Act, 1882 — Section 122, 123
High Courts04 Dec 2014
Ahesan Vs Home Department
Madhya Pradesh High Court · (2015) CriLJ 1058
Constitution of India, 1950 — Article 226, 227National Security Act, 1980 — Section 3, 3(2)Penal Code, 1860 (IPC) — Section 302, 34, 436, 506
High Courts04 Dec 2014
Sayed Akhtar Ali and Others Vs General Manager, Western Railway and Others
Madhya Pradesh High Court · (2015) 1 JLJ 88 : (2015) 1 MPHT 149 : (2015) 1 MPLJ 304
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts04 Dec 2014
Vijay Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0093
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts04 Dec 2014
Devendra Singh Dangi Vs State of MP
Madhya Pradesh High Court · (2014) 12 MP CK 0071
Constitution of India, 1950 — Article 14
High Courts04 Dec 2014
Kamal Singh Sisodia Vs Rama Sisodia
Madhya Pradesh High Court · (2015) 1 MPHT 231 : (2015) 1 MPLJ 630
Hindu Marriage Act, 1955 — Section 13(b)
High Courts04 Dec 2014
Ashish Vs State of M.P.
Madhya Pradesh High Court · (2015) 4 Crimes 50 : (2015) 1 DMC 761
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 221, 300, 300(1), 482Dowry Prohibition Act, 1961 — Section 4
High Courts04 Dec 2014
Badri Prasad Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302 34
High Courts04 Dec 2014
Nidhi Upadhyay Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 12 MP CK 0006
Criminal Law (Amendment) Act, 2013 — Section 1, 30Criminal Procedure Code, 1973 (CrPC) — Section 228(1)(a), 397, 401Penal Code, 1860 (IPC) — Section 354, 375, 375(e), 376, 376(1)