High Courts01 Dec 2014
Aabid Hussain Vs Peer Mohd Zahur Alam
Madhya Pradesh High Court · (2014) 12 MP CK 0061
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 115
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 791 of 2,383
High Courts01 Dec 2014
Nirasha Sharma Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(a), 178(c), 482Penal Code, 1860 (IPC) — Section 177, 178, 34, 406, 498A
High Courts01 Dec 2014
IFFCO Tokyo General Insurance Co. Ltd. Vs Meena Mahesh and Others
Madhya Pradesh High Court · (2015) 1 MPLJ 379
Employees State Insurance Act, 1948 — Section 53
High Courts01 Dec 2014
Sunita Dubey Vs Hukum Singh Ahirwar
Madhya Pradesh High Court · (2015) ALLMR(Cri) 346 : (2015) 2 BC 679 : (2015) 2 Crimes 528 : (2015) 1 JLJ 65 : (2015) 1 MPHT 94 : (2015) 1 MPJR 242 : (2015) 1 MPLJ 574 : (2015) 3 RCR(Criminal) 410
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138, 20
High Courts28 Nov 2014
Aalok Khanna Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2015) 277 CTR 60
Income Tax Act, 1961 - Section 260A, 68
High Courts28 Nov 2014
Rameshwardayal Mangal Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 1 MPLJ 470
High Courts28 Nov 2014
Ashok Agrawal Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 MPHT 270
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 2 (d), 482Penal Code, 1860 (IPC) — Section 188
High Courts28 Nov 2014
Abdul Rashid and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 MPHT 349
Criminal Procedure Code, 1973 (CrPC) — Section 196, 216, 311, 482Penal Code, 1860 (IPC) — Section 153-A, 188, 505, 505(2), 505(2)(1)
High Courts28 Nov 2014
R.S. Bansal Vs Union of India
Madhya Pradesh High Court · (2014) 11 MP CK 0017
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)(a)
High Courts27 Nov 2014
Aashiq Khan Vs Anisabai
Madhya Pradesh High Court · (2015) 1 JLJ 337 : (2015) 1 MPHT 352
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 323, 34, 498-A, 506
High Courts27 Nov 2014
Gyansingh Vs Vasu Pardi
Madhya Pradesh High Court · (2014) 11 MP CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 161, 372(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 216(A), 323, 327, 34
High Courts27 Nov 2014
Vivek Kumar Jain Vs State of M.P.
Madhya Pradesh High Court · (2015) 2 Crimes 531 : (2015) 1 MPHT 75
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 107, 155(2), 156(1), 306, 34
High Courts27 Nov 2014
Thok Sabji Vikreta Kalyan Sangh Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 JLJ 61 : (2015) 1 MPHT 11 : (2015) 1 MPLJ 399
High Courts27 Nov 2014
Ram Sewak Shakya Vs State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0149
Constitution of India, 1950 — Article 14, 16, 226
High Courts27 Nov 2014
Brajesh Kumar Lodhi Vs State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482
High Courts27 Nov 2014
Abhishaek Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 JLJ 27 : (2015) 1 MPLJ 466
Madhya Pradesh Adhyaksha Tatha Upadhyaksha (Vetan Tatha Bhatta) Adhiniyam, 1972 — Section 2, 4, 4(1), 4(3)
High Courts27 Nov 2014
Commissioner, Commercial Tax Indore Vs Bhagwan Das Agrawal
Madhya Pradesh High Court · (2014) 11 MP CK 0027
High Courts27 Nov 2014
Akhilesh Tiwari Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0026
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts26 Nov 2014Dismissed
Amit Kumar Jain Vs Hariom Sharma
Madhya Pradesh High Court · (2015) 2 MPLJ 164
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11(d) — Constitution of India, 1950 - Article 227 — Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(a)
High Courts26 Nov 2014
Kashmiri Lal Batra Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPJR 190 : (2015) 2 MPLJ 245
Motor Vehicles Act, 1988 — Section 2(31), 72, 74, 76, 79