High Courts10 Dec 2014
Vijay Tiwari Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0068
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 788 of 2,383
High Courts10 Dec 2014
Ishwarlal Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 1 MPLJ 463
Constitution of India, 1950 — Article 226, 226(3)Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991 — Section 20, 5, 8(3)
High Courts10 Dec 2014
Virendra Singh Yadav Vs C.M.D., M.P. Madhya Kshetra Vidyut Vitran Co. Ltd.
Madhya Pradesh High Court · (2014) 12 MP CK 0023
High Courts09 Dec 2014Dismissed
Soneram Rathore Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPJR 127
Criminal Procedure Code, 1973 (CrPC) - Section 311, 397, 401 — Penal Code, 1860 (IPC) - Section 107, 151, 163, 376
High Courts09 Dec 2014Disposed off
Mamta Gupta Vs R.K. Gupta
Madhya Pradesh High Court · (2015) 2 MPLJ 184
Hindu Marriage Act, 1955 - Section 13, 25 — Penal Code, 1860 (IPC) - Section 498-A
High Courts09 Dec 2014Dismissed
Rajendra Singh Parmar Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPJR 121 : (2015) 2 MPLJ 188
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 28, 28(1), 28(3), 28(4) — Representation of the People Act, 1951 - Section 82
High Courts09 Dec 2014Allowed
Girdharilal Varma Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPLJ 456
Constitution of India, 1950 - Article 311
High Courts09 Dec 2014
M.P. Electricity Board Vs Tata Consultancy Services
Madhya Pradesh High Court · (2016) 1 ARBLR 76 : (2015) 2 MPHT 87 : (2015) 1 MPLJ 225
Arbitration and Conciliation Act, 1996 — Section 11(6), 2(h)Electricity Act, 2003 — Section 131Limitation Act, 1963 — Section 14
High Courts09 Dec 2014
Abhilasha Sharma Vs Saroj Devi and Others
Madhya Pradesh High Court · (2015) 145 FLR 21 : (2015) 1 MPJR 289
Constitution of India, 1950 — Article 14, 15, 16, 16(2), 16(3)
High Courts09 Dec 2014
Sanjay Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 12 MP CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 397, 401Penal Code, 1860 (IPC) — Section 34, 377, 506
High Courts09 Dec 2014
Rajendra Singh Yadav Vs Union of India
Madhya Pradesh High Court · (2015) 1 JLJ 71 : (2015) 1 MPLJ 671
University Grants Commission Act, 1956 — Section 12, 14, 26, 3
High Courts09 Dec 2014
Anil Sharma Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0095
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Evidence Act, 1872 — Section 3
High Courts09 Dec 2014
Aditya Singh Sengar Vs State of M.P.
Madhya Pradesh High Court · (2015) 2 JLJ 55 : (2015) 1 MPHT 48
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 409, 420, 467, 468
High Courts09 Dec 2014
Virendra Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0044
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 396, 397
High Courts09 Dec 2014
Vinod Kumar Sharma Vs Satpura Narmada Kshetriya Gramin Bank
Madhya Pradesh High Court · (2014) 12 MP CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Dec 2014
Neelam Singh Sikarwar Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 1 MPLJ 297
Constitution of India, 1950 — Article 14, 15, 16, 16(2), 16(3)
High Courts09 Dec 2014
Subhashati Vs Chandrajyoti Singh
Madhya Pradesh High Court · (2014) 12 MP CK 0026
Constitution of India, 1950 — Article 226
High Courts09 Dec 2014
Mukesh Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Motor Vehicles Act, 1988 — Section 181, 192, 3, 66
High Courts09 Dec 2014
Michhu Vs State of M.P.
Madhya Pradesh High Court · (2014) 12 MP CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 294, 323, 34
High Courts08 Dec 2014
Steel Tube of India Ltd. Vs Gujarat Mercantile Credit Sahkarita Ltd. and Others
Madhya Pradesh High Court · (2015) 2 MPHT 156 : (2015) 1 MPLJ 366
Arbitration and Conciliation Act, 1996 — Section 11Madhya Pradesh Swayatta Sahakarita Adhiniyam, 1999 — Section 56