High Courts01 Oct 2015
Kusum Kachhi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 603
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 735 of 2,382
High Courts01 Oct 2015Disposed Off
Lawyers for Justice (Non-Government Organization) Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2015 MP 212
Constitution of India, 1950 - Article 21, 226, 32Penal Code, 1860 (IPC) - Section 302, 308, 34
High Courts01 Oct 2015
Purushottam Lal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 JLJ 351
General Clauses Act, 1897 - Section 6Land Acquisition Act, 1894 - Section 11, 18, 31, 4, 5AMadhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
High Courts30 Sept 2015
Anik Industries Ltd. Vs Union of India
Madhya Pradesh High Court · (2015) 325 ELT 860
Constitution of India, 1950 - Article 14, 19(1)(g), 226
High Courts30 Sept 2015Dismissed
S. Kumars Ltd. Vs Jagram Singh
Madhya Pradesh High Court · (2016) 148 FLR 695 : (2015) 4 MPLJ 681
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 136, 226, 227Industrial Disputes Act, 1947 - Section 10
High Courts30 Sept 2015Disposed Off
Gyanjeet Sewa Mission Trust Vs Union of India and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 316
Indian Medical Council Act, 1956 - Section 10-A(3), 10-A(4)
High Courts29 Sept 2015Dismissed
Raghuveer Singh Uplabdha and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 304
Constitution of India, 1950 - Article 226, 32
High Courts28 Sept 2015Dismissed
Shri Ram Sharma Stone Crushers and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 1 MPLJ 159
Electricity Act, 2003 - Section 56, 56(1), 56(2)Mines Act, 1952 - Section 2(1)(j), 3
High Courts28 Sept 2015
Jai Vilas Parisar and Others Vs Alok Kumar Hardatt and Others
Madhya Pradesh High Court · (2016) 1 MPLJ 39
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11Specific Relief Act, 1963 - Section 34
High Courts28 Sept 2015Dismissed
Jyoti Vs Suman
Madhya Pradesh High Court · (2015) 09 MP CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Hindu Marriage Act, 1955 - Section 13, 9Penal Code, 1860 (IPC) - Section 406, 498A, 498-A, 506
High Courts24 Sept 2015Allowed
Akhilesh Kumar Jha Vs State of MP and Others
Madhya Pradesh High Court · (2015) 09 MP CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1), 200, 468, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 294, 302
High Courts24 Sept 2015Allowed
Gendiya Kol Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2016) 1 MPLJ 144
Constitution of India, 1950 - Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 357, 357(5)Motor Vehicles Act, 1988 - Section 141(3)
High Courts24 Sept 2015Partly Allowed
Aruna Kailash Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 1 MPLJ 176
Constitution of India, 1950 - Article 226Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 - Section 11, 12, 14
High Courts24 Sept 2015Allowed
Major Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 JLJ 239 : (2016) 1 MPLJ 419
Criminal Procedure Code, 1973 (CrPC) - Section 107, 116Madhya Pradesh Land Revenue Code, 1959 - Section 131, 132
High Courts24 Sept 2015Disposed Off
Hasib Khan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) CriLJ 1389 : (2015) 3 JLJ 321
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 498A
High Courts23 Sept 2015Dismissed
Pawan Kumar Ahluwalia Vs Union of India and Others
Madhya Pradesh High Court · (2015) 3 JLJ 254
Constitution of India, 1950 - Article 226Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987 - Section 4, 5Mines and Minerals (Development and Regulation) Act, 1957 - Section 10, 10A, 10B, 11, 17A
High Courts22 Sept 2015
Proprietor Eastern Minerals Co. Ltd. and Others Vs Nisha Tomar and Others
Madhya Pradesh High Court · (2016) 1 ACC 792 : (2015) 4 MPLJ 514
Civil Procedure Code, 1908 (CPC) - Section 2(11)Hindu Succession Act, 1956 - Section 11, 8, 9Motor Vehicles Act, 1988 - Section 140, 166, 166(1)(c)
High Courts22 Sept 2015Dismissed
Nihal Ahmed Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 368
Constitution of India, 1950 - Article 256Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991 - Section 10, 11, 13, 13(1), 13(2)Motor Vehicles Act, 1988 - Section 177, 178, 179, 180, 181
High Courts21 Sept 2015Dismissed
Chandramani Tripathi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 09 MP CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 6Penal Code, 1860 (IPC) - Section 300, 302, 376, 449
High Courts21 Sept 2015
Sarch Kumar Vs The Chief Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2015) 09 MP CK 0019
Constitution of India, 1950 - Article 226Wealth Tax Act, 1957 - Section 12A, 34-AB