High Courts16 Oct 2015Dismissed
Mohammad Saleem Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 1 MPLJ 353
Penal Code, 1860 (IPC) - Section 138, 420
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 734 of 2,382
High Courts16 Oct 2015Allowed
Gopal Prasad Adiwasi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 4 LLJ 583
Constitution of India, 1950 - Article 23
High Courts14 Oct 2015Dismissed
Pooja Agrawal Vs Shivbhan Singh Rathore and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 200, 228, 397, 482Penal Code, 1860 (IPC) - Section 188Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 23, 23(1), 25, 28, 28(1)(b)
High Courts14 Oct 2015Dismissed
Pawan Bharadwaj Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2016) 1 JLJ 81 : (2016) LabIC 256 : (2016) 1 MPLJ 150
Constitution of India, 1950 - Article 226
High Courts14 Oct 2015
Banesingh Vs Navalsingh
Madhya Pradesh High Court · (2015) 10 MP CK 0032
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 45, 65
High Courts14 Oct 2015Allowed
Kamal Kishor and Others Vs State of MP
Madhya Pradesh High Court · (2016) CriLJ 1640
High Courts14 Oct 2015Dismissed
Vijay Kumar Mandloi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 630
High Courts14 Oct 2015Dismissed
Netaji Grih Nirman Sahkari Samiti Maryadit Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 690
Constitution of India, 1950 - Article 226Madhya Pradesh Land Revenue Code, 1959 - Section 247(7)
High Courts14 Oct 2015
Centauto Automotives Pvt. Ltd. Vs Union Bank of India and Others
Madhya Pradesh High Court · (2016) AIR (MP) 23 : (2015) 4 MPLJ 606 : (2016) 236 TAXMAN 68
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 66Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 29
High Courts13 Oct 2015Allowed
Mohan Lal Joshi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0031
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 173, 197, 2, 227, 277Madhya Pradesh Special Police Establishment Act, 1947 - Section 2, 3, 4
High Courts13 Oct 2015Dismissed
Tribal Welfare Department Vs Heeralal Yadav
Madhya Pradesh High Court · (2015) 10 MP CK 0030
High Courts13 Oct 2015Allowed
Shahjad Shah Vs M.P. Wakf Board
Madhya Pradesh High Court · (2015) 10 MP CK 0029
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts13 Oct 2015Dismissed
Rajendra Prasad Rajoriya Vs Shivcharan Malviya and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 338
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(a), 12(1)(c), 12(1)(e), 12(1)(g)
High Courts09 Oct 2015Dismissed
Devki Nandan Dubey and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 227, 482
High Courts08 Oct 2015Allowed
Sanjay Singh Vs Ombabu Jain and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 322
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52
High Courts06 Oct 2015Allowed
Sadguru Fabricators and Engineers P. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 399
Constitution of India, 1950 - Article 226, 227
High Courts06 Oct 2015Allowed
Veer Narayan Rathore Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 656
Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10(5), 10(6), 11, 20Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 3
High Courts06 Oct 2015Dismissed
Shraddha and Others Vs Union of India and Others
Madhya Pradesh High Court · (2016) 1 JLJ 204 : (2015) 4 MPLJ 670
Constitution of India, 1950 - Article 226
High Courts01 Oct 2015Dismissed
Ashok Singh Kushwah Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 197, 202, 203, 204, 482Penal Code, 1860 (IPC) - Section 294, 323, 327, 341, 342
High Courts01 Oct 2015
Mamta Rai Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Penal Code, 1860 (IPC) - Section 107, 306, 34