High Courts07 Dec 2015Allowed
Ashutosh Gumasta and Others Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2016) 1 ESC 302 : (2016) 1 JLJ 195 : (2016) 1 MPLJ 708
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 733 of 2,382
High Courts02 Dec 2015
Ramesh Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 12 MP CK 0002
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 33, Order 47 Rule 1, Order 47 Rule 47
High Courts01 Dec 2015
The Deputy Director of Income Tax (Investigation), Ujjain and Others Vs Nayan Kothari and Others
Madhya Pradesh High Court · (2016) 236 TAXMAN 398
Constitution of India, 1950 - Article 19(g), 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 102, 41(1)(d), 451, 457Income Tax Act, 1961 - Section 132 A, 132(1), 132(A)(1)(c), 132-A, 132-A(1)(c)
High Courts17 Nov 2015Disposed Off
Nitin Verma Vs Public Health and Family Welfare Department
Madhya Pradesh High Court · (2015) 4 LLJ 646
High Courts06 Nov 2015Allowed
State of Madhya Pradesh Vs Manish Kumar Garg and Others
Madhya Pradesh High Court · (2016) 1 JLJ 105
Criminal Procedure Code, 1973 (CrPC) - Section 397, 482Forest Act, 1927 - Section 2(4), 30, 33, 41-A, 52
High Courts06 Nov 2015Dismissed
Indrapal Singh and Others Vs Jandel Singh and Others
Madhya Pradesh High Court · (2016) 1 JLJ 86 : (2016) 1 MPLJ 336
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 10, 10(4), 16
High Courts05 Nov 2015Disposed Off
Vijay Kumar Jain Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 11 MP CK 0002
Constitution of India, 1950 - Article 21
High Courts04 Nov 2015Dismissed
Devdatt Bharadwaj Vs Santosh Verma
Madhya Pradesh High Court · (2015) 11 MP CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(b)
High Courts04 Nov 2015Allowed
Chandrashekar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 11 MP CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 164(5-A), 482Penal Code, 1860 (IPC) - Section 366, 376
High Courts27 Oct 2015Dismissed
Bhupendra Singh Kushwah Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0020
Constitution of India, 1950 - Article 226, 227Judges (Protection) Act, 1985 - Section 3Madhya Pradesh Land Revenue Code, 1959 - Section 115, 116, 50
High Courts27 Oct 2015Allowed
Kalpana Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 598
Constitution of India, 1950 - Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 122Representation of the People Act, 1951 - Section 117, 122
High Courts26 Oct 2015Allowed
Umesh Kumar Shukla Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 457, 482Forest Act, 1927 - Section 2, 41, 52Wild Life (Protection) Act, 1972 - Section 27, 29, 39(d), 51, 60
High Courts20 Oct 2015Partly Allowed
Mohandas Vs Karamat Khan and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0028
Motor Vehicles Act, 1988 - Section 173(1)
High Courts20 Oct 2015Disposed Off
Essarjee Education Society Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0016
Constitution of India, 1950 - Article 14Madhya Pradesh Municipal Corporation Act, 1956 - Section 127, 132, 132(1), 132(1)(a), 132(1)(c)Madhya Pradesh Upkar Adhiniyam, 1981 - Section 13, 6, 7
High Courts19 Oct 2015Partly Allowed
Ashutosh Shrivastava Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 228, 482Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 - Section 7(2)Penal Code, 1860 (IPC) - Section 183, 186, 353, 420, 467
High Courts19 Oct 2015
Rishin Paul Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0019
Penal Code, 1860 (IPC) - Section 294, 323, 324, 325, 326
High Courts19 Oct 2015Dismissed
Rahul Agrawal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0017
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 151Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 204, 227, 397, 482
High Courts19 Oct 2015Allowed
Chandradevi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 678
Constitution of India, 1950 - Article 226
High Courts19 Oct 2015Dismissed
Rajaram Chaturvedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 10 MP CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 161, 193, 200, 201, 202
High Courts16 Oct 2015Allowed
Nandkishor and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 10 MP CK 0027
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 397(2), 482Dowry Prohibition Act, 1961 - Section 3, 4