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Madhya Pradesh High Court judgments

47,638 judgments · page 719 of 2,382

High Courts13 Jun 2016Allowed

Brijpal Vs Mrs. Munni Bai

Madhya Pradesh High Court · (2017) AAC 981 : (2016) 4 ACC 547 : (2016) 3 MPLJ 673 : (2017) 1 TAC 438 : (2016) 4 TAC 371

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Motor Vehicles Act, 1988 — Section 168
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High Courts09 May 2016Dismissed

Shrish Kumar Mishra Vs State of M.P.

Madhya Pradesh High Court · (2016) 165 AIC 722

Arms Act, 1959 — Section 25(1-B)(b)Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 294, 307
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High Courts09 May 2016Allowed

Surendra Singh Bhandari Vs State of M.P.

Madhya Pradesh High Court · (2016) 3 JabLJ 93 : (2016) 4 MPLJ 180

Constitution of India, 1950 — Article 226Madhya Pradesh Tribal and Harijan Welfare (Gazetted) Service Recruitment Rules, 1969 — Rule 12
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High Courts05 May 2016Allowed

P.D. Goswami Vs Cimmco Birla Ltd.

Madhya Pradesh High Court · (2017) 1 CLR 871 : (2017) 152 FLR 363 : (2016) 150 FLR 167 : (2016) 4 LLN 188

Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 7(4), 7(7)
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High Courts03 May 2016Partly Allowed

Pulkit Dubey Vs Shashank Dubey

Madhya Pradesh High Court · (2017) 169 AIC 509 : (2017) 3 ALLMR 91 : (2016) 4 MPLJ 163 : (2017) 2 RCRCivil 741

Guardians and Wards Act, 1890 — Section 17Hindu Minority and Guardianship Act, 1956 — Section 6
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