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Madhya Pradesh High Court judgments

47,638 judgments · page 717 of 2,382

High Courts30 Jun 2016Dismissed

Surendra Jain Vs Shripad

Madhya Pradesh High Court · (2016) 3 MPLJ 484

Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 18
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High Courts27 Jun 2016Disposed Off

Aamir Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2016) 3 JabLJ 20

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 428Evidence Act, 1872 - Section 6Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15(g), Section 52, Section 53
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High Courts24 Jun 2016Dismissed

Mohanlal Vs Shravan Kumar

Madhya Pradesh High Court · (2016) 165 AIC 725 : (2016) 3 MPLJ 507

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
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High Courts22 Jun 2016Dismissed

Mudulkumar Jain Vs State Bank of Indore

Madhya Pradesh High Court · (2017) ACD 518 : (2017) 1 BC 27 : (2017) 1 DCR 209 : (2017) 1 NIJ 365

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
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