COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 715 of 2,382

High Courts26 Jul 2016Allowed

Madhya Pradesh Poorv Kshetra Vidyut Vitran Co. Ltd. Vs Easun Reyrolle Limited, Chennai

Madhya Pradesh High Court · (2017) 170 AIC 355 : (2017) 1 CivilLJ 799 : (2016) 4 MPLJ 716

Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 126Evidence Act, 1872 - Section 115

High Courts26 Jul 2016Dismissed

M/s Reva Associates and another - Applicants @HASH Sarjubai and Others

Madhya Pradesh High Court · (2016) 167 AIC 449 : (2016) 4 MPLJ 282

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Limitation Act, 1963 - Article 109, Article 59

High Courts26 Jul 2016Allowed

Chandmal Vs Labhchand

Madhya Pradesh High Court · (2016) 168 AIC 527 : (2016) 3 MPLJ 718 : (2017) 1 RCRCivil 65

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 64Registration Act, 1908 — Section 49

High Courts26 Jul 2016Dismissed

Kirti Kumar Gupta Vs State of M.P.

Madhya Pradesh High Court · (2016) 168 AIC 513 : (2016) 4 MPLJ 709

Whistle Blowers Protection Act, 2011 - Section 11, Section 7

High Courts25 Jul 2016Allowed

Smt. Sarita Jain Vs Nishant Jain

Madhya Pradesh High Court · (2016) 168 AIC 504

Penal Code, 1860 (IPC) - Section 323, Section 354, Section 376(2)(n), Section 506

High Courts25 Jul 2016Allowed

New India Assurance Co. Ltd. - Appellant @HASH Rajendra Singh and Others

Madhya Pradesh High Court · (2016) 4 TAC 448

Motor Vehicles Act, 1988 - Section 147, Section 173

High Courts25 Jul 2016Allowed

Hemar Singh Parmar Vs Union of India

Madhya Pradesh High Court · (2016) 3 MPLJ 509

Constitution of India, 1950 — Article 226

High Courts25 Jul 2016Dismissed

Jyoti Soni - Appellant @HASH Mithlesh Soni

Madhya Pradesh High Court · (2016) 4 MPLJ 470

Hindu Marriage Act, 1955 - Section 13(1)(ia)

High Courts22 Jul 2016Partly Allowed

Smt. Bilkeesh Bano and Others - Appellants @HASH Kulvinder Singh and Others

Madhya Pradesh High Court · (2017) 1 ACC 943 : (2016) 167 AIC 455 : (2017) 1 TAC 548

Motor Vehicles Act, 1988 - Section 173

High Courts22 Jul 2016Disposed Off

Indore Press Club Vs Rakesh Dwivedi

Madhya Pradesh High Court · (2016) 3 JabLJ 147 : (2016) 4 MPLJ 647

Madhya Pradesh Society Registrikaran Adhiniyam, 1973 - Section 22, Section 40(1)(a)

High Courts22 Jul 2016Dismissed

Narendra Kumawat Vs Ranjeet

Madhya Pradesh High Court · (2017) ACD 132 : (2016) 167 AIC 462 : (2017) 2 AICLR 171 : (2017) 2 BC 513 : (2016) 4 MPLJ 30 : (2017) 1 RCRCivil 520 : (2017) 1 RCRCriminal 365

Criminal Procedure Code, 1973 (CrPC) — Section 256, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts20 Jul 2016Allowed

Jitendra Vs State of M.P.

Madhya Pradesh High Court · (2016) 4 MPLJ 131

High Courts19 Jul 2016Allowed

Roshan Nayak Vs State of M.P.

Madhya Pradesh High Court · (2016) LIC 4031

Constitution of India, 1950 — Article 14, 16

High Courts19 Jul 2016Allowed

Smt. Renu Devi Vs Commissioner, Chambal Division, Morena

Madhya Pradesh High Court · (2016) 4 MPLJ 223

Constitution of India, 1950 — Article 226, 227

High Courts19 Jul 2016Dismissed

Adarsh Adivasi Machhchua Vs Joint Registrar, Cooperative Societies

Madhya Pradesh High Court · (2016) 3 MPLJ 476

Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 80-A, 9

High Courts19 Jul 2016Dismissed

M/s. Supreme Transport Vs State of M.P

Madhya Pradesh High Court · (2016) 3 MPLJ 400

High Courts18 Jul 2016Dismissed

Sachin Gupta Vs The Municipal Corporation Gwalior

Madhya Pradesh High Court · (2016) 3 MPLJ 622

High Courts18 Jul 2016Dismissed

Afroz Jahan Vs Bilquees Jahan

Madhya Pradesh High Court · (2017) 169 AIC 525 : (2016) 4 MPLJ 232

Succession Act, 1925 — Section 372

High Courts16 Jul 2016Allowed

Roshini Jain Vs Additional Commissioner

Madhya Pradesh High Court · (2016) 3 JabLJ 54 : (2016) 4 MPLJ 74

High Courts15 Jul 2016Disposed Off

Pratap Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2016) 3 JabLJ 79

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 193, Section 319, Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 323, Section 447